High Courts30 May 1952
Madho Singh Mahi Singh Vs The State
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(2), 323
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,706 of 4,734
High Courts30 May 1952
Gurnam Singh Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0015
Municipal Act — Section 172, 189, 193, 193(4), 3(13)
High Courts30 May 1952
Jangir Singh Vs Sewa Singh
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0014
Succession Act, 1925 — Section 24
High Courts30 May 1952Dismissed
Neki Kishen Sahai and Others Vs Rup Chand and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 367
Limitation Act, 1908 — Section 12(2), 12(3)
High Courts26 May 1952Dismissed
Union of India (UOI) Vs Din Dayal Din Dayal Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1952 P&H 368
Arbitration Act, 1940 — Section 13, 34, 39Civil Procedure Code, 1908 (CPC) — Section 107
High Courts23 May 1952Allowed
Ganga Ram Vs Radha Kishan Radha Kishan Vs Ganga Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 350
Arbitration Act, 1940 — Section 14, 14(2), 17
High Courts19 May 1952
Ralla Singh Vs State
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0018
General Clauses Act, 1897 — Section 21Preventive Detention Act, 1950 — Section 3
High Courts13 May 1952
Firm Sahib Dayal Bakshi Ram Vs Assistant Custodian of Evacuees' Property, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 389
Administration of Evacuee Property Act, 1950 — Section 1, 10, 10(2), 2, 4Constitution of India, 1950 — Article 14
High Courts12 May 1952
Major T. Ramchandra Vs Mrs. Saraswati Ramchandra and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 68
Divorce Act, 1869 — Section 14, 57Special Marriage Act, 1954 — Section 10, 2
High Courts08 May 1952Dismissed
L. Ram Saran Dass Vs Sundar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 417
Civil Procedure Code, 1908 (CPC) — Section 48Constitution of India, 1950 — Article 13(1)General Clauses Act, 1897 — Section 6
High Courts07 May 1952Allowed
Brij Kishore Vs Dr. Amar Nath and others
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0017
Constitution of India, 1950 — Article 227, 237
High Courts07 May 1952Dismissed
Small Town Committee of Budhlada Vs Firm Bhuria Mal-Parmeshwari Dass
Punjab And Haryana At Chandigarh · AIR 1953 P&H 94
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 101 , 102, 103Provinces and States (Absorption of Enclaves) Order, 1950 — Section 8
High Courts07 May 1952Dismissed
Rajaram Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 97
High Courts06 May 1952Allowed
Nanki Devi Vs Ram Kishan Dass
Punjab And Haryana At Chandigarh · AIR 1953 P&H 51
Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 May 1952Allowed
Jwala Bank Ltd. and Another Vs Habib Ahmed and Another Habib Ahmed and Another Vs Jwala Bank Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 296
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 118, 120, 43, 9
High Courts02 May 1952
Nihal Singh Vs Ram Chander
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0002
High Courts01 May 1952Dismissed
Panna Lal and Another Vs Puj Harsh Rishi
Punjab And Haryana At Chandigarh · AIR 1952 P&H 361
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 May 1952Dismissed
R.L. Sondhi Vs Accountant General of Punjab at Simla and Others
Punjab And Haryana At Chandigarh · (1952) 05 P&H CK 0001
Constitution of India, 1950 — Article 226
High Courts30 Apr 1952Dismissed
Jonda Ram Vs Ch. Shaddu
Punjab And Haryana At Chandigarh · AIR 1953 P&H 109
High Courts30 Apr 1952Allowed
Sant Ram and Others Vs Sital Das Sital Das Vs Sant Ram and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 301
Evidence Act, 1872 — Section 35