High Courts29 Apr 1974
Sat Parkash Ram Naranjan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 100 ITR 130
Income Tax Act, 1961 — Section 68
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,259 of 4,611
High Courts26 Apr 1974
COMMISSIONER OF Income Tax, PATIALA-I Vs BHARAT TUBEWELL STORES.
Punjab And Haryana At Chandigarh · (1975) 100 ITR 678
Income Tax Act, 1961 — Section 143, 144, 147, 271
High Courts26 Apr 1974
Sardara Singh and Another Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 345
Transfer of Property Act, 1882 — Section 118
High Courts25 Apr 1974Dismissed
Harchand Singh and Another Vs Jaswant Singh and Others Jaswant Singh and Others Vs Harchand Singh and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 9
High Courts25 Apr 1974Allowed
Mohan Lal Jaiswal and another Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1974) 04 P&H CK 0005
Limitation Act, 1908 — Section 5
High Courts24 Apr 1974Allowed
Amrit Rai Sood Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 131
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4, 7, 8
High Courts24 Apr 1974Dismissed
Lehri and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 483
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 325Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 4(2), 6
High Courts24 Apr 1974
Lakhpat Rai Des Raj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 107 ITR 440
Income Tax Act, 1961 — Section 184, 185(1)Partnership Act, 1932 — Section 37
High Courts24 Apr 1974
Jagjit Rai Vohra, Etc. Vs The State of Haryana, Etc.
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 435
Constitution of India, 1950 — Article 16, 226, 265, 309, 31Government of India Act, 1935 — Section 241Punjab Civil Secretariat (State Service Class — III) Rules, 1952 — Rule 2, 5, 6
High Courts24 Apr 1974
Additional Commissioner of Income Tax Vs Roshan Lal Kuthiala (Deceased) (by his Legal Representatives)
Punjab And Haryana At Chandigarh · (1975) 100 ITR 329
Income Tax Act, 1961 — Section 256(2)
High Courts24 Apr 1974
Commissioner of Income Tax Vs Dev Raj
Punjab And Haryana At Chandigarh · (1975) 98 ITR 76
Income Tax Act, 1961 — Section 271(1)
High Courts24 Apr 1974
The State of Punjab Vs National Bakery
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 393 : (1974) 34 STC 37
Punjab General Sales Tax Act, 1948 — Item 63 Schedule B
High Courts19 Apr 1974
Commissioner of Income Tax Vs Narinder Nath Parveen Chand
Punjab And Haryana At Chandigarh · (1975) 101 ITR 7
Income Tax Act, 1961 — Section 147, 148
High Courts19 Apr 1974Allowed
Prem Kumar Vs Dera Smadh Baba Sarv Viapi, Patiala
Punjab And Haryana At Chandigarh · (1974) 04 P&H CK 0006
Court Fees Act, 1870 — Section 7(v)(a), 7(v)(b)
High Courts17 Apr 1974Allowed
Surian Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 16
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Apr 1974Dismissed
Kedar Nath and others Vs Firm Hira Lal Bros. and another
Punjab And Haryana At Chandigarh · (1974) 04 P&H CK 0042
Land Acquisition Act, 1894 — Section 4, 6
High Courts10 Apr 1974Dismissed
Bawa Amrita Nand Gir Vs The Advocate General and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 381
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92 , 93Constitution of India, 1950 — Article 226 , 227
High Courts10 Apr 1974
Bawa Amrita Nand Gir Chela Bawa Somwar Gir Baghichi Vs Advocate-General Punjab at Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 334
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 1974
Gurditta Singh and Another Vs Harbans Singh under The Guardianship of his Father
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 376
Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 13, 4Transfer of Property Act, 1882 — Section 60
High Courts09 Apr 1974
Gurditta Singh and others Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 376
Redemption of Mortgages (Punjab) Act, 1913 — Section 12