High Courts10 May 1974
Niemla Textile Finishing Mills (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 45 CompCas 554 : (1975) 100 ITR 611
Companies Act, 1956 — Section 314(1), 314(2)Income Tax Act, 1961 — Section 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,258 of 4,611
High Courts09 May 1974Dismissed
Northern India Caterers Pvt. Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1975) 35 STC 121
Punjab General Sales Tax Act, 1948 — Section 2, 4, 5, 6
High Courts09 May 1974
Sidhu Ram Atam Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) 34 STC 344
Punjab General Sales Tax Act, 1948 — Section 11, 22
High Courts09 May 1974
Commissioner of Income Tax Vs Straw-Board Mfg. Co. Ltd.
Punjab And Haryana At Chandigarh · (1975) 98 ITR 78
Income Tax Act, 1961 — Section 33, 80E
High Courts08 May 1974Allowed
Sardar Umrao Singh and other Vs The State of Punjab and other
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 517
Constitution of India, 1950 — Article 226
High Courts08 May 1974
Kapurthala Northern India Tanneries Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 35 STC 375
Punjab General Sales Tax Act, 1948 — Section 22
High Courts08 May 1974
Sardar Umrao Singh, etc. Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 517
Constitution of India, 1950 — Article 13, 14, 19, 19(1), 226Punjab Jagirs Act, 1941 — Section 10, 2, 7, 8, 9Punjab Land Revenue (Amendment) Act, 1968 — Section 4
High Courts08 May 1974
The State of Punjab Vs Nand Kishore
Punjab And Haryana At Chandigarh · AIR 1974 P&H 303 : (1974) 2 ILR (P&H) 547
Civil Procedure Code, 1908 (CPC) — Section 11Hotel and Lodging House Rates Control Act, 1947 — Section 6(1)Punjab Civil Services Rules — Rule 5.32
High Courts07 May 1974
Hira Lal Ram Dayal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 101 ITR 591
Income Tax Act, 1961 — Section 256(2), 55(2)
High Courts07 May 1974Allowed
Chanan Mal Vs The State of Haryana, etc.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 487
Constitution of India, 1950 — Article 13, 14, 19, 31, 31(2)Land Acquisition Act, 1894 — Section 18, 19Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts07 May 1974
Niemla Textile Finishing Mills (P) Ltd. Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 510
Income Tax Act, 1961 — Section 142(1), 143(2), 256(1), 271(1), 274
High Courts07 May 1974
Niemla Textile Finishing Mills (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 97 ITR 329
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts06 May 1974Allowed
Jagjit Mohan Singh Bhalla, Etc. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 467
Constitution of India, 1950 — Article 14, 16, 229, 229(2), 231(2)
High Courts06 May 1974
Jagjit Mohan Singh Bhalla and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1975) 2 LLJ 243
Constitution of India, 1950 — Article 14, 16, 229, 231, 32
High Courts02 May 1974
Amrik Singh and Another Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 315 : (1974) 2 ILR (P&H) 452
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3(4), Order 32 Rule 3(7), Order 32 Rule 4(3)
High Courts02 May 1974
Commissioner of Income Tax Vs R.B. Jodhamal Bishan Lal Kuthiala
Punjab And Haryana At Chandigarh · (1975) 100 ITR 336
Income Tax Act, 1961 — Section 256(2)
High Courts02 May 1974Dismissed
Karnail Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0005
Constitution of India, 1950 — Article 225
High Courts01 May 1974Allowed
Tej Ram Sharma Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0029
Constitution of India, 1950 — Article 226
High Courts29 Apr 1974
SAT PARKASH RAM NARANJAN Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1975) 100 ITR 100
Income Tax Act, 1961 — Section 68
High Courts29 Apr 1974Dismissed
Nand Singh Vs Nachhatar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 45
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 4(1)