High Courts27 Aug 1974
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 181 : (1984) RRR 387
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,256 of 4,611
High Courts27 Aug 1974
Gurdev Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1975) CriLJ 1434
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts26 Aug 1974Allowed
Uttam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0006
Penal Code, 1860 (IPC) — Section 376
High Courts21 Aug 1974Dismissed
Pishora Singh Vs Shrimati Lajo Bai
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151
High Courts20 Aug 1974Dismissed
Shmt. Sarupi and Others Vs Har Gian and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 231 : (1976) 1 ILR (P&H) 707
Civil Procedure Code, 1908 (CPC) — Section 148, 151, 2(2)Specific Relief Act, 1877 — Section 28(1)
High Courts19 Aug 1974Dismissed
Mahal Singh Ujagar Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0020
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 40, 5A
High Courts19 Aug 1974Dismissed
Lakshmiratan Engineering Works Vs The Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 694
Industrial Disputes Act, 1947 — Section 33(1), 33(2), 33A, 33C(2)
High Courts19 Aug 1974Dismissed
Mahal Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0001
Land Acquisition Act, 1894 — Section 4
High Courts14 Aug 1974Allowed
O.P. Vijh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1974) ACJ 467
Motor Vehicles Act, 1939 — Section 77
High Courts13 Aug 1974Dismissed
N.P. Sahni and another Vs Suman Singh
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts07 Aug 1974Dismissed
Iqbal Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 670
Punjab Land Revenue Act, 1887 — Section 11, 27, 27(2), 27(3), 6Punjab Security of Land Tenures Act, 1953 — Section 24Punjab Security of Land Tenures Rules, 1956 — Rule 2
High Courts07 Aug 1974Allowed
The Wara Waryam Singh Co-Operative Agricultural Service Society Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 662
Constitution of India, 1950 — Article 226
High Courts07 Aug 1974Allowed
Patiala Bus (Sirhind) Private Limited, Sirhind and another Vs State Transport Appellate Tribunal, Punjab, Ludhiana and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0004
Motor Vehicles Act, 1939 — Section 57(3)
High Courts07 Aug 1974
The Wara Waryam Singh Co-Operative Agricultural Service Society Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 662
Constitution of India, 1950 — Article 12, 14, 226, 227Punjab Co-operative Societies Act, 1961 — Section 102, 103, 54, 56, 62Punjab Land Revenue Act, 1887 — Section 68
High Courts06 Aug 1974Dismissed
Sham Rattan Newar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 93 : (1974) 2 ILR (P&H) 728
Constitution of India, 1950 — Article 14Punjab State Aid to Industries Act, 1935 — Section 35
High Courts05 Aug 1974Dismissed
Nikka Singh Vs Babu Singh and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 234
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts02 Aug 1974Dismissed
Jaswant Singh Brar Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 08 P&H CK 0019
Constitution of India, 1950 — Article 16
High Courts01 Aug 1974Allowed
Mani Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 135 : (1976) 1 ILR (P&H) 651
Land Acquisition Act, 1894 — Section 18, 9, 9(3)
High Courts31 Jul 1974
Neki Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) 07 P&H CK 0005
Penal Code, 1860 (IPC) — Section 34, 406
High Courts29 Jul 1974
Hans Raj Sachdeva Vs The State of Punjab, Etc.
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 705
Constitution of India, 1950 — Article 14, 226Punjab Municipal (General) Rules, 1979 — Rule 2, 3Punjab Municipal Act, 1911 — Section 240, 38, 38(1), 39, 41