High Courts29 Jul 1974Dismissed
Prabhu Dial Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1974) RCR(Rent) 602
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,257 of 4,611
High Courts25 Jul 1974
State of Punjab Vs Rameshwar Dass
Punjab And Haryana At Chandigarh · (1975) CriLJ 1630
Criminal Procedure Code, 1973 (CrPC) — Section 342, 417
High Courts25 Jul 1974Dismissed
Pepsu Road Transport Corporation Vs Roshan Lal Gupta and Another
Punjab And Haryana At Chandigarh · (1975) ACJ 326
High Courts25 Jul 1974Partly Allowed
Jai Bhagwan Bhardwaj Vs The Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1975) ACJ 128 : AIR 1975 P&H 254
Motor Vehicles Act, 1939 — Section 110B
High Courts24 Jul 1974
Smt. Kamla Devi and Others Vs Bengal National Textile Mills Limited
Punjab And Haryana At Chandigarh · (1975) 2 LLJ 81
Employees Compensation Act, 1923 — Section 12, 2, 4, 4A
High Courts24 Jul 1974Allowed
Hans Raj Sachdeva Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 07 P&H CK 0015
Punjab Municipal Act, 1911 — Section 38
High Courts24 Jul 1974Dismissed
Shri Ram Nath and Another Vs The Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 138 : (1976) 1 ILR (P&H) 565
Constitution of India, 1950 — Article 14, 19, 19(1), 226Punjab Excise Act, 1964 — Section 58Punjab Liquor Licence Rules, 1956 — Rule 36(17)
High Courts22 Jul 1974Dismissed
Shri Dal Chand Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 587
Constitution of India, 1950 — Article 221, 226, 227Punjab Co-operative Societies Act, 1961 — Section 2, 55, 55(1), 55(2), 56
High Courts22 Jul 1974Dismissed
Dal Chand Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 587
Constitution of India, 1950 — Article 226
High Courts19 Jul 1974
Jee Ram Vs The Director of Panchayats Govt. of Haryana at Chandigarh and others
Punjab And Haryana At Chandigarh · (1974) 07 P&H CK 0006
Punjab Gram Panchayat Act, 1952 — Section 9(2)
High Courts16 Jul 1974Dismissed
Frick India Limited Vs The Executive Engineer and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 552
Arbitration Act, 1940 — Section 14, 14(1), 14(1)(2), 14(2), 15Limitation Act, 1963 — Article 119, 158, 178, 5
High Courts16 Jul 1974
Chhail Das Vs State of Haryana
Punjab And Haryana At Chandigarh · (1975) CriLJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482
High Courts31 May 1974Allowed
The State of Punjab and Others Vs Surjit Singh
Punjab And Haryana At Chandigarh · AIR 1975 P&H 11
Evidence Act, 1872 — Section 123
High Courts31 May 1974Allowed
Bhagwan Singh Vs Hardial Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 256
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(14)
High Courts30 May 1974Allowed
Hari Krishan Khosla (decd.) and Others Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 74 : (1974) 2 ILR (P&H) 577
Constitution of India, 1950 — Article 14Interest Act, 1839 — Section 1Land Acquisition Act, 1894 — Section 23
High Courts22 May 1974Allowed
Gobind Dev Mehta and Another Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 299
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 95(3)
High Courts20 May 1974Dismissed
Bhajan Singh Vs Teja Singh etc.
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 May 1974
Balbir Chand Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) CriLJ 130
Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 May 1974
Jai Chand Bhagat and another Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0002
Haryana Restrictions on (Development and Regulation of) Colonies Act, 1971 — Section 2(c)
High Courts10 May 1974Dismissed
Smt. Joginder Kaur and Others Vs The Financial Commissioner, Revenue, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92(2)Constitution of India, 1950 — Article 226