High Courts21 Oct 1974
Joginder Singh Vs The Punjab State
Punjab And Haryana At Chandigarh · (1975) CriLJ 1604
Criminal Procedure Code, 1973 (CrPC) — Section 428
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,254 of 4,611
High Courts21 Oct 1974Dismissed
Mehar Singh and others Vs Inder Singh and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Oct 1974Allowed
Brij Mohan Lal Vs Bakshi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 214 : (1975) 1 ILR (P&H) 746
Civil Procedure Code, 1908 (CPC) — Section 60(1)Provincial Insolvency Act, 1920 — Section 28(1), 28(2), 28(5)
High Courts18 Oct 1974
Kalu Ram and Others Vs Bhagat Ram
Punjab And Haryana At Chandigarh · (1975) CriLJ 1627
Criminal Procedure Code, 1973 (CrPC) — Section 190, 203, 204, 239, 249Penal Code, 1860 (IPC) — Section 109, 414, 417
High Courts16 Oct 1974Dismissed
V.B. Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 769
Constitution of India, 1950 — Article 16(1), 16(2), 16(4), 226, 227Public Employment (Requirement as to Residence) Act, 1957 — Section 2
High Courts14 Oct 1974Allowed
Munshi Ram and Others Vs Radha Kishan (decd.) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 112
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 100
High Courts09 Oct 1974
Mathra Dass Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0015
Punjab Co-operative Societies Act, 1961 — Section 55
High Courts09 Oct 1974Allowed
Dr. Harkishan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 160 : (1975) 1 ILR (P&H) 377 : (1974) RCR(Rent) 520
East Punjab Urban Rent Restriction Act, 1949 — Section 1(2), 2, 2(1)Punjab Reorganisation Act, 1966 — Section 87, 88, 89
High Courts04 Oct 1974
Ugar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1975) ILR (P&H) 19 : (1976) PLJ 95 : (1974) PLJ 521 : (1984) RRR 357
High Courts01 Oct 1974Dismissed
Mukhttar Singh Vs Amarjit Singh and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0016
High Courts01 Oct 1974Dismissed
Surjit Singh Atwal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 101
Punjab Consolidation of Land Proceedings (Validation) Act, 1957 — Section 2
High Courts26 Sept 1974Allowed
State of Haryana and Another Vs Lt. Col. Balbir Singh Hooda
Punjab And Haryana At Chandigarh · (1975) ACJ 1
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Sept 1974Dismissed
Ishari Vs Gahia and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 222
Evidence Act, 1872 — Section 108Hindu Succession Act, 1956 — Section 14
High Courts24 Sept 1974Dismissed
Arjan Singh and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts23 Sept 1974Dismissed
Sushila Rani Sharma and Others Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (1974) ACJ 505
High Courts23 Sept 1974Dismissed
Shiv Kumar Vs The Punjab University, Chandigarh
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0004
High Courts20 Sept 1974Allowed
Jai Chand Vs Sohan Lal and another
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0031
Cantonments (Extension of Rent Control Laws) Act, 1957 — Section 3
High Courts20 Sept 1974Dismissed
Sukhdev Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 09 P&H CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 1974Dismissed
Harcharan Kaur Vs Major Karamjit Singh and Others
Punjab And Haryana At Chandigarh · (1975) ACJ 47
Motor Vehicles Act, 1939 — Section 110E
High Courts18 Sept 1974Dismissed
Zile Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 115 : (1975) 1 ILR (P&H) 251
Haryana Gram Panchayat Election Rules, 1971 — Rule 46Punjab General Clauses Act, 1898 — Section 11(2)Punjab Gram Panchayat Act, 1952 — Section 13B, 13C, 13O(1)