High Courts17 Jan 1975Allowed
Bakhshish Singh Vs Kewal Singh and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,252 of 4,611
High Courts16 Jan 1975
Avtar Singh Ranjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 35 STC 406
Punjab General Sales Tax Act, 1948 — Section 11, 22, 5
High Courts15 Jan 1975Dismissed
Dev Raj Bawa Vs Om Parkash Gupta and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 1
General Clauses Act, 1897 — Section 6Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 24Punjab General Clauses Act, 1898 — Section 4
High Courts15 Jan 1975
Hazura Singh Vs Sub-Divisional Officer (C) Muktsar
Punjab And Haryana At Chandigarh · (1975) ILR (P&H) 294 : (1975) PLJ 101 : (1985) RRR 600
High Courts15 Jan 1975Dismissed
Dev Raj Bawa Vs Om Parkash Gupta and others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 1
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts14 Jan 1975Dismissed
Jabar Singh (Died) and Others Vs Shadi (died) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 373
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 7 Rule 11, 49Court Fees Act, 1870 — Article 17
High Courts10 Jan 1975Dismissed
Smt. Kasturi Devi and others Vs The Commissioner, Jullunder Division, Jullundur and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0025
Constitution of India, 1950 — Article 226
High Courts10 Jan 1975Dismissed
Beas Project Administration Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0005
Constitution of India, 1950 — Article 226
High Courts10 Jan 1975Dismissed
Smt. Kasutri Devi Etc. Vs Commissioner, Jullundur Division, Jullundur Etc.
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 1974
Sheo Chand Vs Jee Ram
Punjab And Haryana At Chandigarh · (1975) PLJ 4 : (1985) RRR 593
High Courts13 Dec 1974
New Bijli Foundry Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 104 ITR 330
Income Tax Act, 1961 — Section 256, 256(2), 271(1)
High Courts07 Dec 1974Dismissed
Charan Singh another Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (1974) 12 P&H CK 0005
High Courts05 Dec 1974Dismissed
Vidya Sagar Jain and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 12 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 1974
Commissioner of Income Tax Vs Punjab Oil Mills (Dissolved)
Punjab And Haryana At Chandigarh · (1976) 102 ITR 332
Income Tax Act, 1961 — Section 41, 41(1)Punjab General Sales Tax (Amendment and Validation) Ordinance, 1967 — Section 20(1)
High Courts28 Nov 1974Dismissed
Shiromani Gurdwara Parbandhak Committee, Amritsar Vs Union Territory of Chandigarh and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0024
Punjab New Capital (Periphery) Control (Chandigarh Amendment) Act, 1971 — Section 12(2)
High Courts25 Nov 1974
Kirpal Singh Jolly Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1975) CriLJ 1422
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts25 Nov 1974Dismissed
Satinder Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · AIR 1975 P&H 194
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 42 Rule 2
High Courts25 Nov 1974Dismissed
Sharimati Bhagwanti Vs Faqir Chand Aggarwal (deceased) and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Nov 1974Dismissed
M/s. Hindustan Durree Factory Ambala City Vs The Regional Provident Fund Commissioner, Chandigarh
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0026
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 8
High Courts21 Nov 1974
Hari Ram Vs Assistant Controller of Estate Duty-cum-Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 854 : (1975) 101 ITR 539
Constitution of India, 1950 — Article 14, 19(1)Estate Duty Act, 1953 — Section 34(1)