High Courts20 Nov 1974
Ran Singh Vs The Gandhar Agricultural Co-operative Service Society, Gandhar
Punjab And Haryana At Chandigarh · AIR 1976 P&H 94
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,253 of 4,611
High Courts18 Nov 1974Dismissed
Harbans Singh and Another Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 369
Punjab Security of Land Tenures Act, 1953 — Section 5B(1)Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts12 Nov 1974Dismissed
Hukam Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 148 : (1975) 1 ILR (P&H) 619
Constitution of India, 1950 — Article 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(1), 401(2)
High Courts11 Nov 1974
Ganesh Dal and Rice Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 35 STC 366
Punjab General Sales Tax Act, 1948 — Section 2, 22, 5
High Courts11 Nov 1974
State Bank of Patiala Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1976) 103 ITR 256
Income Tax Act, 1961 — Rule 2
High Courts07 Nov 1974
Kahna Ram and Others Vs Latha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 255 : (1976) 1 ILR (P&H) 792
East Punjab Utilization of Lands Act, 1949 — Section 14, 6, 7
High Courts07 Nov 1974Dismissed
Charan Singh and another Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0004
High Courts06 Nov 1974Dismissed
Punjab State Electricity Board, Patiala Vs M/s. Ramji Lal Basant Lal, Chandigarh
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0021
Arbitration Act, 1940 — Section 20
High Courts06 Nov 1974
Major Tikka Khushwant Singh Vs The Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 785
General Clauses Act, 1897 — Section 27Income Tax (Amendment) Act, 1959 — Section 4Income Tax Act, 1922 — Section 34, 34(1)
High Courts06 Nov 1974
Tikka Khushwant Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1975) 101 ITR 106
Income Tax Act, 1961 — Section 148, 149
High Courts05 Nov 1974Dismissed
Shri Goverdhan Dass and others Vs The State of Punjab and anothers
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 776 : (1975) 77 PLR 175
Punjab Municipal Act, 1911 — Section 192Punjab Town Improvement Act, 1922 — Section 24
High Courts05 Nov 1974Dismissed
Dhana Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 218
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 7
High Courts05 Nov 1974
Gopi Chand Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1976) 102 ITR 707
Income Tax Act, 1922 — Section 3, 5
High Courts05 Nov 1974Dismissed
Shri Goverdhan Dass and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 776 : (1975) 77 PLR 175
Punjab Municipal Act, 1911 — Section 192, 192(1), 192(2), 192(3)Town Improvement Act, 1922 — Section 22, 23, 24, 25, 26
High Courts04 Nov 1974Allowed
Phaggu Ram and others Vs The Sate of Punjab
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0025
Penal Code, 1860 (IPC) — Section 431, 432
High Courts04 Nov 1974
Dalmia Dadri Cement Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 35 STC 320
Central Sales Tax Act, 1956 — Section 8Punjab General Sales Tax Act, 1948 — Section 21, 22, 5, 7
High Courts01 Nov 1974Allowed
Shanti Devi and Others Vs Ishar Singh and Others
Punjab And Haryana At Chandigarh · (1975) ACJ 120
Motor Vehicles Act, 1988 — Section 110
High Courts29 Oct 1974
Suresh Chand Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1976) CriLJ 452
Penal Code, 1860 (IPC) — Section 376, 511
High Courts29 Oct 1974Allowed
Hindustan Machine Tools Ltd., Pinjore Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1974) 10 P&H CK 0013
Constitution of India, 1950 — Article 226
High Courts28 Oct 1974
Satwant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) CriLJ 1605
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 302, 84