High Courts28 Mar 1974
Patiala Aviation Club Vs The Presiding Officer, Labour Court, Ludhiana and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 256 : (1976) 1 ILR (P&H) 279
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,261 of 4,611
High Courts27 Mar 1974
Additional Commissioner of Income Tax Vs Hindustan Milk Food Mfg. Ltd.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 255 : (1975) 98 ITR 441
Income Tax Act, 1961 — Section 2(18)
High Courts25 Mar 1974
Raghbir Singh Vs The Union of India
Punjab And Haryana At Chandigarh · AIR 1974 P&H 321 : (1976) 1 ILR (P&H) 237
Land Acquisition Act, 1894 — Section 23(1), 28, 34, 4
High Courts22 Mar 1974
Kulwant Kaur and others Vs The Sahib Chand Agricultural Service Society
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0040
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Mar 1974Dismissed
Dr. Gurdit Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0001
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts21 Mar 1974
Raj Kumar Ex-Building Inspector Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 230
Constitution of India, 1950 — Article 226, 311Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 143, 7Punjab Municipal Act, 1911 — Section 31
High Courts20 Mar 1974
The Commissioner of Wealth-Tax Patiala Vs Rajeshwar Prarshad
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0027
Wealth Tax Act, 1957 — Section 5(1)(viii)
High Courts20 Mar 1974
Gajpat Singh Vs Sudhan
Punjab And Haryana At Chandigarh · AIR 1985 P&H 135 : (1985) 1 RCR(Rent) 446
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Transfer of Property Act, 1882 — Section 60
High Courts20 Mar 1974
Vijay Kumar Jain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 229 : (1975) 99 ITR 349
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 139(8), 148
High Courts19 Mar 1974
Bikram Dass Vs The Financial Commissioner, Revenue, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 1 : (1974) 2 ILR (P&H) 210
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 3, Order 49 Rule 3, 117, 122Limitation (Amendment) Act, 1963 — Article 117, 29, 5Limitation Act, 1908 — Article 151, 29(2), 5
High Courts18 Mar 1974
Ram Parkash Nand Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1975) PLJ 27 : (1984) RRR 402
High Courts15 Mar 1974Allowed
Jagan Nath and another Vs Tek Chand and another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 223 : (1974) 76 PLR 339
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Mar 1974Dismissed
Jagan Nath, etc. Vs Tek Chand, etc.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 223 : (1974) 76 PLR 339
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 10, Order 5 Rule 10, Order 5 Rule 2, Order 5 Rule 20A
High Courts14 Mar 1974Dismissed
The State of Punjab Vs Mohinder Singh etc.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 201
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(3), 162, 162(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts14 Mar 1974Dismissed
The State of Punjab Vs Mohinder Singh and others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 201
Criminal Procedure Code, 1973 (CrPC) — Section 137(4), 161(3)
High Courts14 Mar 1974
Hazari and Another Vs Roop Narain
Punjab And Haryana At Chandigarh · AIR 1974 P&H 347
Limitation Act, 1908 — Article 120Limitation Act, 1963 — Article 113
High Courts14 Mar 1974
Sant Singh and Others Vs Des Ram and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 276
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Mar 1974
Chandi Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 243 : (1974) 2 ILR (P&H) 198
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts12 Mar 1974Dismissed
Darshan Singh Vs Lachhman Singh and others
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0035
Punjab Pre-emption (Repeal) Act, 1973 — Section 3
High Courts11 Mar 1974
Northern India Finance Corporation (P.) Ltd. Vs Dial Singh and Others
Punjab And Haryana At Chandigarh · (1975) 45 CompCas 222 : (1976) 1 ILR (P&H) 196
Companies Act, 1956 — Section 446, 446(1), 446(2), 446(3), 446(4)