High Courts07 Mar 1974
Madanlal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) CriLJ 1225
Opium Act, 1878 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,262 of 4,611
High Courts07 Mar 1974
Hari Kishan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) CriLJ 1121
Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 255, 256
High Courts06 Mar 1974
Banta Singh Ganga Singh and Others Vs Harbhajan Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 247 : (1978) 1 ILR (P&H) 38 : (1974) 2 ILR (P&H) 178
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Mar 1974Dismissed
Sardar Hari Bachan Singh Vs Major S. Har Bhajan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 205
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Transfer of Property Act, 1882 — Section 52
High Courts05 Mar 1974Dismissed
Abhe Singh @ Abhe Ram and others Vs Zile Singh
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts05 Mar 1974
Dev Datt Shastri Vs The State
Punjab And Haryana At Chandigarh · (1974) 34 STC 96
Punjab General Sales Tax Act, 1948 — Section 11, 22
High Courts05 Mar 1974Allowed
Dalip Singh Vs The State
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0007
Penal Code, 1860 (IPC) — Section 325, 34
High Courts05 Mar 1974
Siri Chand Vs Ram Chand
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 186
Civil Procedure Code Amendment Act, 1877 — Section 182 , 183Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 14, Order 18 Rule 5, Order 18 Rule 6, Order 18 Rule 8Evidence Act, 1872 — Section 114
High Courts02 Mar 1974
Raj Kumar and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 03 P&H CK 0038
Penal Code, 1860 (IPC) — Section 420, 468
High Courts01 Mar 1974
Bishan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) CriLJ 1228
Opium Act, 1878 — Section 9
High Courts01 Mar 1974
Karnail Singh and Others Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 93 : (1974) 2 ILR (P&H) 156
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Mar 1974
Sagar Ram Gupta Vs Banarsi Das Gupta and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 330
Bar Councils Act, 1926 — Section 16Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227(3)
High Courts01 Mar 1974
Remington Rand of India Ltd. Vs Lila Wati Bansal
Punjab And Haryana At Chandigarh · AIR 1974 P&H 350 : (1976) 1 ILR (P&H) 181
Evidence Act, 1872 — Section 145, 91Registration Act, 1908 — Section 49
High Courts28 Feb 1974
Bant Ram and Others Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 277
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 3(1)
High Courts28 Feb 1974Allowed
Kishan Kumar Vs Baldev Singh and others
Punjab And Haryana At Chandigarh · (1974) 02 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Feb 1974
The State of Punjab Vs Smt. Harcharan Kaur
Punjab And Haryana At Chandigarh · AIR 1975 P&H 66 : (1974) 2 ILR (P&H) 106
Land Acquisition Act, 1894 — Section 18, 19, 19(1), 20, 31
High Courts27 Feb 1974Dismissed
Swatantra Land and Finance Private Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · AIR 1975 P&H 52 : (1974) 2 ILR (P&H) 75
Land Acquisition Act, 1894 — Section 18, 18(2), 18(3)
High Courts27 Feb 1974Allowed
Guranditta Ram Vs Murari Lal and another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 169 : (1974) 76 PLR 579
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3, Order 23 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 10, 12, 13, 15(1), 15(5)Punjab General Clauses Act, 1898 — Section 22
High Courts21 Feb 1974Dismissed
Satya Pal Malhotra Vs The Haryana State and Others
Punjab And Haryana At Chandigarh · (1974) ACJ 435
High Courts19 Feb 1974Allowed
Tara Chand Vs Ram Avtar and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 20 : (1976) 1 ILR (P&H) 102
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 30