High Courts18 Nov 1976Allowed
Mangal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0004
Opium Act, 1878 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,227 of 4,611
High Courts12 Nov 1976Dismissed
Kehr Chand Dhiman and Another Vs Sarvshri Dharam Chand Dhiman Etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 342
Arbitration Act, 1940 — Section 14, 3, 30, 33Arbitration Rules, 1940 — Rule 2, 3, 4, 5
High Courts11 Nov 1976Dismissed
Gurdial Singh Vs Massa Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 248 : (1977) 1 ILR (P&H) 924
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 107, 148, 149Punjab Security of Land Tenures Act, 1953 — Section 19A
High Courts09 Nov 1976Dismissed
Ramishar Lal Vs The Municipal Committee, Kapurthala and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 91 : (1977) 1 ILR (P&H) 918
Punjab Municipal Act, 1911 — Section 12D, 12E
High Courts04 Nov 1976Dismissed
Smt. Mukhtiar Kaur Vs Smt. Ghulab Kaur
Punjab And Haryana At Chandigarh · AIR 1977 P&H 257
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, 99
High Courts04 Nov 1976
Kedar Nath Sanwal Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 111 ITR 440
Income Tax Act, 1961 — Section 241(1)
High Courts04 Nov 1976
Commissioner of Income Tax Vs Grewal Group of Industries
Punjab And Haryana At Chandigarh · (1977) 110 ITR 278
Income Tax Act, 1961 — Section 40A(2), 40A(3)
High Courts04 Nov 1976Dismissed
Sheo Narain Vs Shrimati Megh Mala Jain
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 877 : (1977) 1 RCR(Rent) 221
Delhi and Ajmer Rent Control Act, 1952 — Section 13(2)Delhi Rent Control Act, 1958 — Section 14, 15(1), 15(3), 15(6), 15(7)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 14(1), 14(2), 15
High Courts04 Nov 1976
KEDAR NATH SANWAL DASS Vs COMMISSIONER OF INCOME TAX, PUNJAB.
Punjab And Haryana At Chandigarh · (1978) 111 ITR 440
Income Tax Act, 1961 — Section 271
High Courts03 Nov 1976Allowed
Mool Raj Jain Vs M/s Jayna Engineering Works
Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0031
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts03 Nov 1976
RODAMAL LALCHAND Vs COMMISSIONER OF Income Tax, PATIALA-II.
Punjab And Haryana At Chandigarh · (1977) 109 ITR 7
Income Tax Act, 1961 — Section 14, 147, 2, 3, 4
High Courts03 Nov 1976
The Secretary to Govt., Punjab, Revenue Deptt., Chandigarh and Others Vs Jagar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 114
Punjab Land Reforms Act, 1972 — Section 11(5), 11(7), 23Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B
High Courts03 Nov 1976
Commissioner of Wealth-tax Vs Seth Nand Lal Ganeriwala
Punjab And Haryana At Chandigarh · (1977) 107 ITR 758
Wealth Tax Act, 1957 — Section 4(1)
High Courts03 Nov 1976
Commissioner of Income Tax Vs Mangat Ram Kuthiala
Punjab And Haryana At Chandigarh · (1978) 111 ITR 823
Income Tax Act, 1961 — Section 271(1)
High Courts03 Nov 1976Dismissed
Pt. Har Sarup Vs Municipality, Karnal and others
Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts02 Nov 1976
Hardayal Vs Surja Ram
Punjab And Haryana At Chandigarh · AIR 1977 P&H 259
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(3), 115
High Courts02 Nov 1976Allowed
M/s. Bhagwat Parshad and Company Yamunanagar Vs M/s. Subhash Chand Goel and Company Chandigarh and others
Punjab And Haryana At Chandigarh · (1976) 11 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 Nov 1976
Voluntary Liquidator, Bharat Traders Ltd. Vs Rattan Singh
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 427
Companies Act, 1956 — Section 468, 518, 543Limitation Act, 1908 — Article 89Limitation Act, 1963 — Section 3
High Courts01 Nov 1976
Sardar Singh Vs Collector, Sonepat
Punjab And Haryana At Chandigarh · (1977) ILR (P&H) 80 : (1977) PLJ 444 : (1984) RRR 322
High Courts01 Nov 1976
Hazi Amir Mohd. Mir Ahmed Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 110 ITR 630
Income Tax Act, 1961 — Section 147, 148