High Courts13 Jan 1977Dismissed
Sunil Kant Vs The Kurukshetra University and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 375
Constitution of India, 1950 — Article 226Kurukshetra University Calendar, 1970 — Ordinance 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,225 of 4,611
High Courts13 Jan 1977
Jagir Singh Vs Deputy Registrar, Cooperative Societies, Amritsar
Punjab And Haryana At Chandigarh · (1977) CurLJ 249 : (1977) PLJ 210 : (1984) RRR 313
High Courts12 Jan 1977
Kuldip Rai Chopra, Income Tax Officer, "D" Ward Vs Sohan Singh Dhiman
Punjab And Haryana At Chandigarh · (1977) 110 ITR 521
Income Tax Act, 1961 — Section 271, 274, 277
High Courts11 Jan 1977
Piara Singh Vs The Financial Commissioner, Revenue, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 76 : (1977) 2 ILR (P&H) 20
Constitution of India, 1950 — Article 39Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7, 8
High Courts11 Jan 1977Allowed
Jogindar Singh and Others Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 180
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4, Order 6 Rule 17, 153Limitation Act, 1963 — Section 21(1)
High Courts22 Dec 1976
COMMISSIONER OF Income Tax, PATIALA-II Vs HARYANA WAREHOUSING CORPORATION.
Punjab And Haryana At Chandigarh · (1978) 112 ITR 374
Constitution of India, 1950 — Article 12Income Tax Act, 1961 — Section 10, 24Warehousing Corporations Act, 1962 — Section 18, 39
High Courts22 Dec 1976
Commissioner of Income Tax Vs Haryana Warehousing Corporation
Punjab And Haryana At Chandigarh · (1978) 112 ITR 374
Income Tax Act, 1961 — Section 10(29)Warehousing Corporations Act, 1962 — Section 25, 39
High Courts17 Dec 1976Dismissed
Santosh Kumar Chander Sheikhar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 7 : (1978) 41 STC 237
Constitution of India, 1950 — Article 246, 40
High Courts17 Dec 1976Allowed
Smt. Bimla Devi Vs Singh Raj
Punjab And Haryana At Chandigarh · AIR 1977 P&H 167 : (1977) 1 ILR (P&H) 765
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
High Courts17 Dec 1976
Banke Ram Vs Smt. Sarasti Devi
Punjab And Haryana At Chandigarh · AIR 1977 P&H 158 : (1977) 1 ILR (P&H) 786
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts16 Dec 1976Dismissed
Parkash Singh Bawa Vs The Punjab State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 712
Constitution of India, 1950 — Article 12, 311Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 5Punjab Agricultural Produce Markets Act, 1961 — Section 3, 3(1), 3(12), 3(14), 42
High Courts16 Dec 1976Allowed
Deputy Inspector General of Police, Ambala Range Ambala and Another Vs Shamsher Singh
Punjab And Haryana At Chandigarh · AIR 1977 P&H 196 : (1977) 1 ILR (P&H) 730
Constitution of India, 1950 — Article 16Punjab Police Rules, 1934 — Rule 13.7
High Courts16 Dec 1976
Tejinder Paul Mann Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 194 : (1984) RRR 312
High Courts15 Dec 1976Allowed
Ram Kala and Others Vs The Assistant Director, Consolidation of Holdings, Punjab, Rohtak and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 87 : (1977) 1 ILR (P&H) 699
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 141Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 137
High Courts15 Dec 1976
Preet Singh & Sada Ram Vs Central Co-operative Bank Ltd., Rohtak
Punjab And Haryana At Chandigarh · (1977) PLJ 400 : (1984) RRR 317
High Courts15 Dec 1976
Commissioner of Income Tax Vs Yash Pal Mehra and Co.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 1 : (1977) 109 ITR 742
Income Tax Act, 1961 — Section 147
High Courts10 Dec 1976
Shiv Prakash Seth Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 113 ITR 614
High Courts10 Dec 1976
SHIV PRAKASH SETH Vs COMMISSIONER OF Income Tax, AMRITSAR.
Punjab And Haryana At Chandigarh · (1978) 113 ITR 614
High Courts10 Dec 1976
Commissioner of Income Tax Vs Kanhayalal Ram Chand
Punjab And Haryana At Chandigarh · (1979) 119 ITR 377
Income Tax Act, 1961 — Section 185
High Courts09 Dec 1976
Commissioner of Income Tax Vs Rita Mechanical Works
Punjab And Haryana At Chandigarh · (1977) 108 ITR 552
Income Tax Act, 1961 — Section 34, 34(3)