COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,224 of 4,611

High Courts14 Feb 1977

Nanak Partap Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1977) CriLJ 1426

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 204, 397, 435, 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts10 Feb 1977

P.S. Bhatnagar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1977) ACJ 213 : AIR 1978 P&H 166 : (1977) 79 PLR 300

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High Courts09 Feb 1977Allowed

Surjit Kaur Vs Garmail Singh and Another

Punjab And Haryana At Chandigarh · (1977) ACJ 320

Motor Vehicles Act, 1988 — Section 110A

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High Courts07 Feb 1977Partly Allowed

Bihari Lal Vs Harinder Singh and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 165 : (1977) 2 ILR (P&H) 186

Land Acquisition Act, 1894 — Section 16, 17Punjab Security of Land Tenures Act, 1953 — Section 18, 18(1), 18(2), 18(4)

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High Courts02 Feb 1977Dismissed

Chhaju Ram Vs Tulsi Dass and Another

Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 177

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Punjab Shops and Commercial Establishments Act, 1958 — Section 2

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High Courts02 Feb 1977Allowed

Smt. Darshna Devi Vs Krishan Lal Bansal

Punjab And Haryana At Chandigarh · (1977) 02 P&H CK 0006

Hindu Marriage Act, 1955 — Section 10(1)(a)

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High Courts01 Feb 1977Dismissed

Smt. Rajinder Kaur Vs Ghanisham Dass

Punjab And Haryana At Chandigarh · (1977) 02 P&H CK 0004

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High Courts01 Feb 1977

Ram Saroop Vs Director of Panchayats, Haryana, Chandigarh

Punjab And Haryana At Chandigarh · (1983) PLJ 350 : (1985) RRR 488

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High Courts31 Jan 1977Dismissed

Shri Surinder Singh Vs The Indian Standards Institute, Chandigarh

Punjab And Haryana At Chandigarh · (1977) 01 P&H CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 467, 468

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High Courts31 Jan 1977

Mst. Parmeshwari (Deceased) Represented by her Legal Representatives Vs Mst. Santokhi

Punjab And Haryana At Chandigarh · AIR 1977 P&H 141 : (1977) 2 ILR (P&H) 93

Hindu Succession Act, 1956 — Section 14, 14(1)

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High Courts31 Jan 1977

Jupiter Foundry and Machines (Knives) Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1977) 109 ITR 92

Income Tax Act, 1961 — Section 187, 187(2), 188

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High Courts31 Jan 1977Dismissed

Smt. Rama Kanta Vs Ashok Kumar

Punjab And Haryana At Chandigarh · AIR 1977 P&H 373 : (1977) 2 ILR (P&H) 173

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21A

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High Courts28 Jan 1977Dismissed

Kewal Krishan Puri and Another Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 347 : (1977) 2 ILR (P&H) 72

Constitution of India, 1950 — Article 265Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29Punjab Agricultural Produce Markets Act, 1961 — Section 23, 26, 27, 28

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High Courts28 Jan 1977Allowed