High Courts19 Oct 1976
Commissioner of Income Tax Vs Buta Ram Rup Lal
Punjab And Haryana At Chandigarh · (1977) 106 CTR 636 : (1977) 107 ITR 636
Income Tax Act, 1961 — Section 114
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,229 of 4,611
High Courts19 Oct 1976
Jagdish Parshad Aggarwal and Sons Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) 39 STC 86
Punjab General Sales Tax Act, 1948 — Item 17 Schedule B
High Courts19 Oct 1976
Choudhary Cotton Ginning and Pressing Factory Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 109 ITR 6
Income Tax Act, 1961 — Section 75, 75(1)
High Courts19 Oct 1976
Ratti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 104 : (1985) RRR 541
High Courts19 Oct 1976Dismissed
Smt. Kirna Devi Vs M.M. Berry
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0007
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts18 Oct 1976Dismissed
M/s Gayday Iron and Steel Company, Limited, Calcutta Vs Municipal Committee, Amritsar
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0035
High Courts18 Oct 1976
Commissioner of Income Tax Vs Standard Plastic Industries
Punjab And Haryana At Chandigarh · (1977) 107 ITR 431
Income Tax Act, 1961 — Section 184, 184(1), 184(5), 184(7)
High Courts18 Oct 1976Allowed
Asha Rani Vs Amrat Lal
Punjab And Haryana At Chandigarh · AIR 1977 P&H 28
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 3, 99Hindu Marriage Act, 1955 — Section 13
High Courts18 Oct 1976
Partap Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 111 ITR 183
Income Tax Act, 1961 — Section 271(1)
High Courts18 Oct 1976Dismissed
Government Medical Store Depot Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1977) 39 STC 114
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 19, 226, 285Punjab General Sales Tax Act, 1948 — Section 2
High Courts15 Oct 1976Partly Allowed
Chanan Mal Newar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 34
Constitution of India, 1950 — Article 226, 227Haryana Ceiling on Land Holdings Act, 1972 — Section 18, 33, 33(1)Punjab Security of Land Tenures Act, 1953 — Section 24
High Courts13 Oct 1976
Amrit Roller Flour Mills Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1977) 39 STC 547
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 7
High Courts13 Oct 1976
Dewan Chand Chaman Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) 39 STC 75
Punjab General Sales Tax Act, 1948 — Section 4
High Courts13 Oct 1976
Laxmi Machinery Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (1977) 39 STC 87
High Courts13 Oct 1976
Gamsha Pipe Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 39 STC 546
Limitation Act, 1963 — Section 29, 5
High Courts13 Oct 1976Allowed
Raghpat Rai and others Vs Smt. Gurdev Kaur and others
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts11 Oct 1976
Algu Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1977) 2 LLJ 207
Industrial Disputes Act, 1947 — Section 10, 12, 2A, 39
High Courts11 Oct 1976
Addl. Commissioner of Gift-tax Vs Kanshi Ram Doongarshi Dass
Punjab And Haryana At Chandigarh · (1977) 106 ITR 681
Gift Tax Act, 1958 — Section 26(1), 5(1)
High Courts11 Oct 1976
Todar Mal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 106 ITR 619
Income Tax Act, 1961 — Section 68
High Courts07 Oct 1976Dismissed
Girdhari Lal Vs Amar Dass
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0046