High Courts28 Oct 1976
India Woollen Textile Mills (Pvt.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 111 ITR 205
Companies (Profits) Surtax Act, 1964 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,228 of 4,611
High Courts28 Oct 1976
COMMISSIONER OF Income Tax, PATIALA Vs PATIALA FLOUR MILLS CO. (P.) LTD.
Punjab And Haryana At Chandigarh · (1978) 113 ITR 55
Income Tax Act, 1961 — Section 80I
High Courts28 Oct 1976
Commissioner of Income Tax Vs Gheru Lal Bal Chand
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 871
Income Tax Act, 1961 — Section 37(2A)
High Courts28 Oct 1976
Commissioner of Income Tax Vs Patiala Flour Mills Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1978) 113 ITR 55
Income Tax Act, 1961 — Section 80J
High Courts27 Oct 1976
Commissioner of Income Tax Vs R.B.L. Banarsi Dass and Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1977) 108 ITR 554
Income Tax Act, 1961 — Section 140(1), 140(3), 140A
High Courts27 Oct 1976
Karam Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 110 ITR 726
Income Tax Act, 1961 — Section 139(2)
High Courts27 Oct 1976Allowed
Smt. Rajeshwari Rani Pathak Vs Smt. Nirja Guleri and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 123
Succession Act, 1925 — Section 276, 59, 63
High Courts27 Oct 1976
Commissioner of Income Tax Vs New Pacca Arhtia Association
Punjab And Haryana At Chandigarh · (1977) 110 ITR 727
Income Tax Act, 1961 — Section 184(7), 185, 186
High Courts26 Oct 1976Allowed
Dalip Singh and Another Vs Dilbagh Rai and Another
Punjab And Haryana At Chandigarh · (1977) 39 STC 263
Punjab General Sales Tax Act, 1948 — Section 14, 26
High Courts26 Oct 1976
Smt. Kamla Vati Vs Commissioner of Income Tax (Central)
Punjab And Haryana At Chandigarh · (1978) 111 ITR 248
Income Tax Act, 1961 — Section 143, 144, 147, 2(40), 212
High Courts26 Oct 1976
SMT. KAMLA VATI Vs COMMISSIONER OF Income Tax (CENTRAL), PATIALA.
Punjab And Haryana At Chandigarh · (1978) 111 ITR 248
Income Tax Act, 1961 — Section 139, 143, 144, 147, 148
High Courts26 Oct 1976
Uksi Cooperative Agricultural Service Societies Uksi Vs Assistant Registrar, Cooperative Societies, Package Programme, Ludhiana
Punjab And Haryana At Chandigarh · (1977) PLJ 24 : (1985) RRR 545
High Courts25 Oct 1976
State Vs Shri Prem Nath
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 308
Estate Duty Act, 1953 — Section 2(16), 5Partnership Act, 1932 — Section 14, 39, 42, 46, 55
High Courts25 Oct 1976
State Vs Prem Nath
Punjab And Haryana At Chandigarh · AIR 1977 P&H 62 : (1977) 106 ITR 446
Estate Duty Act, 1953 — Section 2(16), 5Partnership Act, 1932 — Section 14
High Courts21 Oct 1976Allowed
Kurukshetra University Vs Vinod Kumar
Punjab And Haryana At Chandigarh · AIR 1977 P&H 21 : (1977) 1 ILR (P&H) 141
Constitution of India, 1950 — Article 226
High Courts21 Oct 1976Allowed
State of Punjab Vs Shri Kartar Singh Grewal
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 859
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 29Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 22
High Courts21 Oct 1976Dismissed
The State of Punjab Vs Shri Kartar Singh Grewal
Punjab And Haryana At Chandigarh · (1976) 10 P&H CK 0005
High Courts20 Oct 1976
Kartar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 111 ITR 184
High Courts20 Oct 1976
KARTAR SINGH Vs COMMISSIONER OF Income Tax, AMRITSAR.
Punjab And Haryana At Chandigarh · (1978) 111 ITR 184
High Courts20 Oct 1976
Glass Palace Vs The Assessing Authority
Punjab And Haryana At Chandigarh · (1977) 39 STC 242
Income Tax Act, 1961 — Section 44Punjab General Sales Tax Act, 1948 — Section 10, 11, 16, 17, 22