High Courts12 Apr 1989
Commissioner of Income Tax Vs Amritsar Swadeshi Woollen Mills
Punjab And Haryana At Chandigarh · (1989) 179 ITR 304
Income Tax Act, 1961 — Section 143, 144B, 35B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,815 of 4,611
High Courts12 Apr 1989
Didar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 320 : (1989) 2 RCR(Criminal) 195
High Courts12 Apr 1989
Union of India Vs Balbir Singh and others
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1894 — Section 4
High Courts12 Apr 1989
Charan Dass Vs Mahant Ram Dass
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0006
High Courts11 Apr 1989Dismissed
Paras Ram and Others Vs Ram Singh and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 15
Constitution of India, 1950 — Article 162, 309
High Courts11 Apr 1989
Commissioner of Income Tax Vs Amritsar Swadeshi Woollen Mills
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 352 : (1989) 180 ITR 144
Income Tax Act, 1961 — Section 147, 254
High Courts11 Apr 1989
Gandu Mal Dharam Arth Trust Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 421 : (1989) 180 ITR 137 : (1989) 46 TAXMAN 36
Income Tax Act, 1961 — Section 11
High Courts11 Apr 1989
Vaishnoo Dass Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 600
High Courts11 Apr 1989
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 52 : (1989) 2 CurLJ 275 : (1989) 1 RCR(Criminal) 671
High Courts11 Apr 1989
Gurpratap Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 30 : (1990) 1 RCR(Criminal) 313
High Courts11 Apr 1989
Bhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) PLJ 413 : (1989) 2 RRR 98
High Courts11 Apr 1989
Ram Singh and others Vs Mastan Singh and others
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 195 : (1989) PLJ 443 : (1989) 1 RRR 580
High Courts11 Apr 1989
Vinod Kumar Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 154 : (1989) 2 RCR(Criminal) 90
High Courts11 Apr 1989Allowed
Tara Singh Vs Punjab Film and News Corpn. Ltd.
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0001
Constitution of India, 1950 — Article 12
High Courts10 Apr 1989
Bishan Singh Vs Hukam Chand and others
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0091
High Courts10 Apr 1989
Commissioner of Income Tax Vs Jaideep Industries
Punjab And Haryana At Chandigarh · (1989) 180 ITR 81 : (1989) 45 TAXMAN 444
Income Tax Act, 1961 — Section 288(2), 32A, 80J(1), 80J(6A)
High Courts10 Apr 1989
Capital Cinema Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 80 CTR 131 : (1989) 179 ITR 628
Income Tax Act, 1961 — Section 271, 271(1), 274(2)
High Courts10 Apr 1989
Nar Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 41 : (1989) 2 RCR(Criminal) 170
High Courts10 Apr 1989
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 171
High Courts10 Apr 1989Dismissed
Bishan Singh Vs Hukam Chand and Others
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0003