High Courts05 Apr 1989
Gurnab Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,817 of 4,611
High Courts05 Apr 1989
Sonepat Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 458 : (1989) 179 ITR 596
Income Tax Act, 1961 — Section 139(4), 153(1)
High Courts05 Apr 1989Dismissed
Jagir Singh Vs Tehal Singh and Others
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 41, 52
High Courts05 Apr 1989
Shri Murari Lal Goel Vs Shri Sukhcharan Singh Bajwa Inspector Police
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 673
Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts05 Apr 1989Dismissed
Jagir Singh Vs Tehal Singh and others
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Apr 1989
Commissioner of Income Tax Vs Punjab State Co-operative Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (1990) 182 ITR 58
Income Tax Act, 1961 — Section 81
High Courts04 Apr 1989
Ganda Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 615
High Courts04 Apr 1989
Bhupinder Singh Vs Inderjit Kaur
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 616
High Courts04 Apr 1989
Soda Silicate and Chemical Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 588
Income Tax Act, 1961 — Section 80P
High Courts03 Apr 1989Allowed
Ram Singh Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 489
High Courts03 Apr 1989
Raj Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 225 : (1989) 1 RCR(Criminal) 684
High Courts03 Apr 1989
Gurbachan Singh and ors. Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 405 : (1989) 2 RRR 525
High Courts03 Apr 1989Allowed
Smt. Gurdip Kaur and Another Vs Shri Dalip Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 77
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts03 Apr 1989Dismissed
Sarup Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 1 LLJ 285
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Apr 1989
Intzar and Another Vs Sat Parkash Sharma and Others
Punjab And Haryana At Chandigarh · (1989) CivCC 308 : (1990) 97 PLR 482 : (1989) 2 RCR(Rent) 256
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts31 Mar 1989
Mehal Singh @ Ghulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1180 : (1989) 1 CurLJ 699 : (1989) 2 RCR(Criminal) 52
High Courts31 Mar 1989
Punjab State Electricity Board, Patiala and another Vs Kishan Lal
Punjab And Haryana At Chandigarh · AIR 1990 P&H 80
Constitution of India, 1950 — Article 14, 16Electricity (Supply) Act, 1948 — Section 18
High Courts31 Mar 1989
Krishan Singh Kundu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) CriLJ 1309 : (1990) 1 ILR (P&H) 211
Constitution of India, 1950 — Article 226, 227, 235, 256, 258Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts30 Mar 1989
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 162
High Courts30 Mar 1989Allowed
Ram Mehar Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 307 : (1990) 1 ILR (P&H) 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(4), Order 23 Rule 3, 100, 96