High Courts07 Apr 1989Allowed
Budh Singh Vs Ram Gopal
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0080
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,816 of 4,611
High Courts07 Apr 1989
Inder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 695
High Courts07 Apr 1989
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 38 : (1989) 1 CurLJ 688 : (1989) 2 RCR(Criminal) 73
High Courts07 Apr 1989
Daljit Singh @ Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 172
High Courts07 Apr 1989
Punjab Small Industries and Export Corporation Ltd. Vs Subhash Chander Garg
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 54
High Courts07 Apr 1989
Prakash Industries Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 653
High Courts06 Apr 1989
Kesho Ram Khushi Ram Shahbad Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 80 CTR 73 : (1990) 2 ILR (P&H) 13 : (1989) 179 ITR 612 : (1989) 45 TAXMAN 325
Income Tax Act, 1961 — Section 271(1)
High Courts06 Apr 1989
Prithvi Singh Rao Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 57 : (1989) 2 RCR(Criminal) 66
High Courts06 Apr 1989
Birinder Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 LJR 497 : (1990) PLJ 90 : (1990) 2 RRR 47
High Courts06 Apr 1989
Mai Ram Jain Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1989) PLJ 537 : (1989) 2 RRR 365
High Courts06 Apr 1989
Joginder Pal and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 679 : (1989) 1 RCR(Criminal) 689
High Courts06 Apr 1989
Commissioner of Income Tax Vs Batala Trading Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 89 : (1989) 179 ITR 603
High Courts06 Apr 1989
Joginder Kaur Vs Yashoda Devi and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 235 : (1990) 1 ILR (P&H) 338 : (1989) 96 PLR 98 : (1989) 2 RCR(Rent) 247 : (1989) 2 RCR(Rent) 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 97(1)
High Courts06 Apr 1989
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 1173 : (1993) 2 CurLJ 377 : (1989) 2 RCR(Criminal) 98
High Courts06 Apr 1989
Ram Sarup Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 1995 : (1990) 1 ILR (P&H) 341 : (1990) 3 RCR(Criminal) 3
Prevention of Food Adulteration Act, 1954 — Section 14, 16, 20, 24, 7
High Courts06 Apr 1989
Jiwan Dass Vs Bhoja Ram
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0009
High Courts05 Apr 1989
Commissioner of Income Tax Vs Mehanga Ram Baldev Singh
Punjab And Haryana At Chandigarh · (1989) 80 CTR 129 : (1989) 179 ITR 624
Income Tax Act, 1961 — Section 271(1), 283(2)
High Courts05 Apr 1989
Commissioner of Income Tax Vs Wazir Singh
Punjab And Haryana At Chandigarh · (1989) 179 ITR 601 : (1989) 46 TAXMAN 82
Income Tax Act, 1961 — Section 171
High Courts05 Apr 1989
Khetu Ram Bishamber Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 180 ITR 240
Income Tax Act, 1961 — Section 37(2A)
High Courts05 Apr 1989
Punjab Wakf Board Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 86 : (1989) PLJ 713 : (1989) 1 RRR 543