High Courts01 May 1989
Commissioner of Income Tax Vs Lal Textile Finishing Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (1990) 81 CTR 12 : (1989) 180 ITR 45
Income Tax Act, 1961 — Section 41, 41(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,813 of 4,611
High Courts29 Apr 1989
Mohan Bir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 18
Arms Act, 1959 — Section 25
High Courts28 Apr 1989
Kalyan Rice and General Mills and Another Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1989) 180 ITR 41
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277
High Courts28 Apr 1989
Amarjit Singh Dhingra, Executive Engineer Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 193 : (1989) 1 RCR(Rent) 694
High Courts28 Apr 1989
Niranjan Singh Vs Additional Director, Consolidation of Holdings, Pb.and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 447 : (1989) 2 RRR 200
High Courts28 Apr 1989Allowed
Sant Kaur Vs Khazan Singh and Others
Punjab And Haryana At Chandigarh · (1989) CivCC 449 : (1990) 97 PLR 532
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(1A), 115
High Courts27 Apr 1989
Commissioner of Income Tax Vs Bharati Engg. Corpn.
Punjab And Haryana At Chandigarh · (1989) 46 TAXMAN 80
Income Tax Act, 1961 — Section 2(47), 52(2)
High Courts27 Apr 1989Dismissed
Baldev Raj Vs Harpreet Singh
Punjab And Haryana At Chandigarh · (1989) 04 P&H CK 0092
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Apr 1989Allowed
Abdul Hanan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1989) 24 ECC 147 : (1990) 48 ELT 23 : (1989) 2 RCR(Criminal) 93
Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 110Foreign Exchange Regulation Act, 1973 — Section 13A
High Courts27 Apr 1989
Charan Dass and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 659
Land Acquisition Act, 1894 — Section 23
High Courts27 Apr 1989
Commissioner of Income Tax Vs Bharati Engineering Corporation
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 356 : (1989) 180 ITR 32
Income Tax Act, 1961 — Section 2(47), 52(2)
High Courts27 Apr 1989
Commissioner of Income Tax Vs S.R. Uppal
Punjab And Haryana At Chandigarh · (1989) 180 ITR 285
High Courts27 Apr 1989
Commissioner of Income Tax Vs Northern India Motion Pictures Association
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 358 : (1989) 180 ITR 160
Income Tax Act, 1961 — Section 11
High Courts26 Apr 1989
Commissioner of Income Tax Vs Aggarwal Rice and General Mills
Punjab And Haryana At Chandigarh · (1989) 180 ITR 29
High Courts26 Apr 1989
Bhagwant Singh @ Satnam Singh @ Bhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 269 : (1989) 2 CurLJ 359 : (1989) 2 RCR(Criminal) 95
High Courts26 Apr 1989
Ram Kishan Vs Registrar Co-operative Societies, Haryana and ors.
Punjab And Haryana At Chandigarh · (1989) ISJ 32 : (1990) 2 LJR 584 : (1989) PLJ 437 : (1989) 2 RRR 182
High Courts26 Apr 1989
Karnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 61
High Courts26 Apr 1989
Commissioner of Income Tax Vs Friends Corporation
Punjab And Haryana At Chandigarh · (1989) 79 CTR 181 : (1990) 2 ILR (P&H) 430 : (1989) 180 ITR 334
Income Tax Act, 1961 — Section 32, 32(1), 34, 34(1)
High Courts26 Apr 1989
Haryana State Board Vs Bharat Starch and Chemical Ltd.
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 88 : (1989) 2 RCR(Criminal) 127
High Courts26 Apr 1989
Commissioner of Income Tax Vs Ludhiana Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 91 : (1989) 180 ITR 155
Income Tax Act, 1961 — Section 33(1)