High Courts18 Oct 1989Allowed
Sushil Kumar Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 33
Stamp Act, 1899 — Section 47A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,783 of 4,611
High Courts18 Oct 1989Allowed
Captain (Now Major) Rajinder Pal Singh Bajwa Vs Mrs. Manjit Kaur Bajwa
Punjab And Haryana At Chandigarh · (1990) 97 PLR 445
Hindu Marriage Act, 1955 — Section 10, 10(1)
High Courts18 Oct 1989
Kanwaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 897 : (1990) 1 RCR(Criminal) 109
High Courts17 Oct 1989
Ganeshdass Bhojraj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 81 CTR 64 : (1990) 183 ITR 649
Income Tax Act, 1961 — Section 210, 212(3A), 256, 273
High Courts17 Oct 1989
Mehna Singh and Another Vs Ram Bilas and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 116
High Courts17 Oct 1989Dismissed
Sujan Singh Vs Illaqa Magistrate and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 461
Punjab Gram Panchayat Act, 1952 — Section 13D
High Courts17 Oct 1989
Ganesh Ram and Others Vs Shyam Sarup
Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0059
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts17 Oct 1989
Commissioner of Income Tax Vs Sobha Singh Jairam Singh (No. 1)
Punjab And Haryana At Chandigarh · (1990) 183 ITR 148
Income Tax Act, 1961 — Section 255(4)Partnership Act, 1932 — Section 42Wealth Tax Act, 1957 — Section 24(11)
High Courts17 Oct 1989
Commissioner of Income Tax Vs Sobha Singh Jairam Singh (No. 2)
Punjab And Haryana At Chandigarh · (1990) 183 ITR 575
Income Tax Act, 1961 — Section 256(1)
High Courts17 Oct 1989
r b Vs Prabha Shankar and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 443 : (1990) 2 RRR 588
High Courts17 Oct 1989
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 890 : (1990) 1 CurLJ 178 : (1989) 2 RCR(Criminal) 688
High Courts17 Oct 1989
Harbans Kaur Vs Sanjogta and ors.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 220 : (1990) PLJ 474 : (1991) 1 RRR 242
High Courts17 Oct 1989
Charanjit Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 8 : (1990) 1 RRR 587
High Courts17 Oct 1989Dismissed
Paramount Paper Mills Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0005
Arbitration Act, 1940 — Section 34
High Courts16 Oct 1989
Usha Sethi Vs Dr. Vinod Sethi and Another
Punjab And Haryana At Chandigarh · (1990) CivCC 76 : (1990) 1 DMC 176
Hindu Marriage Act, 1955 — Section 24
High Courts16 Oct 1989
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 87 : (1990) 1 CurLJ 455 : (1990) 1 RCR(Criminal) 24
High Courts16 Oct 1989
Harminder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 97 : (1990) 1 CurLJ 169 : (1990) 1 RCR(Criminal) 40
High Courts16 Oct 1989
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 1005 : (1990) 1 CurLJ 447 : (1989) 2 RCR(Criminal) 678
High Courts16 Oct 1989Dismissed
Hanuman Vs Som Dutt
Punjab And Haryana At Chandigarh · (1990) 97 PLR 504 : (1990) 1 RCR(Rent) 70
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts14 Oct 1989
Mithu Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 151
Constitution of India, 1950 — Article 14, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 302