High Courts08 Nov 1989

Ram Sarup Vs Fateh Chand

Punjab And Haryana At Chandigarh · (1990) 97 PLR 366 : (1990) 1 RCR(Rent) 370

East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A
High Courts06 Nov 1989

Girdhari Lal Vs Leela Krishan and Another

Punjab And Haryana At Chandigarh · (1990) CivCC 110 : (1990) 98 PLR 423 : (1990) 1 RCR(Rent) 71

Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 3
High Courts01 Nov 1989

Monika Vs Sital Singh

Punjab And Haryana At Chandigarh · (1991) CivCC 46 : (1990) 1 DMC 92 : (1990) 1 RCR(Criminal) 29

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482