High Courts16 Nov 1989

Darshan Kaur Vs Gurdial Singh and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 231 : (1991) 1 ILR (P&H) 35 : (1990) 97 PLR 143

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 21 Rule 34(2), Order 21 Rule 34(3), 47
High Courts09 Nov 1989Dismissed

Har Gobind Vs Smt. Shanti Devi and Another

Punjab And Haryana At Chandigarh · (1990) 97 PLR 255

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)