High Courts04 Oct 1989Dismissed

Sukhwinder Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1990) CriLJ 1441 : (1990) 3 RCR(Criminal) 543

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 14, 3(3)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482