High Courts06 Oct 1989Dismissed

Ashok Kumar Vs The Chandigarh Administration and Another

Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 276 : (1990) 1 RCR(Criminal) 36

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12, 12(6), 2, 3(1)Constitution of India, 1950 — Article 226Defence of India Rules, 1962 — Rule 30