High Courts05 Feb 1992
Pishori Lal Vs Smt. Shanti Rani
Punjab And Haryana At Chandigarh · (1992) 101 PLR 531 : (1992) 1 RCR(Rent) 467
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,649 of 4,611
High Courts05 Feb 1992Dismissed
Kartar Singh Vs Jagir Kaur and others
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Feb 1992Allowed
Gurmukh Singh Vs Harbans Lal and Another
Punjab And Haryana At Chandigarh · (1993) 1 ACC 549 : (1992) ACJ 1011
High Courts04 Feb 1992Dismissed
Kharaiti Ram and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 105
High Courts04 Feb 1992
Moti Ram Vs Karam Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 441
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Feb 1992
Sahi Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 2 LJR 626 : (1992) PLJ 313 : (1993) 1 RRR 8
High Courts04 Feb 1992
Darshan Singh Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 621
High Courts04 Feb 1992Dismissed
Atma Ram Vs Jethu Ram
Punjab And Haryana At Chandigarh · (1992) 102 PLR 485
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts04 Feb 1992Allowed
Ghansham Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) CriLJ 2594 : (1993) 1 RCR(Criminal) 34
Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Feb 1992
Partap Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1992) CriLJ 3732
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304(1), 307, 323
High Courts04 Feb 1992
Dayal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 728 : (1992) PLJ 290 : (1992) 2 RRR 419
High Courts03 Feb 1992Dismissed
Suraj Mal Vs Zahoor Khan and Others
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts03 Feb 1992
Bharat Singh and Others Vs Deena
Punjab And Haryana At Chandigarh · (1992) 102 PLR 326
Limitation (Amendment) Act, 1903 — Section 14(3)
High Courts03 Feb 1992Dismissed
Jugti Ram and Others Vs Raj Dev and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 764 : (1992) 102 PLR 322
Registration Act, 1908 — Section 17(2)
High Courts03 Feb 1992Allowed
The State of Punjab and Others Vs Shri Lekh Raj Saini and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 475
Civil Procedure Code, 1908 (CPC) — Section 115, 153Limitation Act, 1963 — Section 5
High Courts03 Feb 1992
Davinder Kaur Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 23 : (1992) 2 RCR(Criminal) 20
High Courts03 Feb 1992
Mahavir Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 583 : (1992) 1 CurLJ 337 : (1992) 1 RCR(Criminal) 499
High Courts03 Feb 1992
Anil Mittal Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 655 : (1992) 1 RCR(Criminal) 650
High Courts03 Feb 1992
Achhar Singh Vs Tarseem Lal
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 76 : (1992) 2 LJR 385 : (1992) PLJ 251 : (1992) 1 RRR 598
High Courts03 Feb 1992
S.A.S. Nagar Friends Plot Holders Co-op. House Building Society Ltd., Mohali Vs Additional Registrar (D) Co-operative Societies, Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 720 : (1992) PLJ 271 : (1992) 2 RRR 360