High Courts12 Feb 1992Dismissed
S.R. Builders Limited and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 23
Punjab Municipal Act, 1911 — Section 232, 236, 236(2), 242, 243
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,647 of 4,611
High Courts12 Feb 1992Allowed
Smt. Saroj Devi Vs Baru Ram
Punjab And Haryana At Chandigarh · (1992) 102 PLR 287
Constitution of India, 1950 — Article 227
High Courts12 Feb 1992Dismissed
Sukhdarshan Singh Vs Ranjit Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 252 : (1992) ACJ 787
Motor Vehicles Act, 1939 — Section 110A, 95
High Courts12 Feb 1992Dismissed
Kishan Chand Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0133
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Limitation Act, 1963 — Section 5
High Courts12 Feb 1992
Usha Diwan Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 629 : (1992) PLJ 473 : (1993) 1 RRR 304
High Courts12 Feb 1992
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 555 : (1992) PLJ 376 : (1993) 1 RRR 152
High Courts12 Feb 1992
Kalawati Vs Bishan Lal @ Ganga Bishan
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 670 : (1992) 1 CurLJ 444 : (1992) 1 RCR(Criminal) 611
High Courts12 Feb 1992
State of Punjab Vs Suraj Kumar
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 260 : (1992) 1 Crimes 1252 : (1992) 1 RCR(Criminal) 639
High Courts12 Feb 1992
State of Punjab Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 555 : (1992) 1 RCR(Criminal) 696
High Courts12 Feb 1992
Ramesh Chand and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 709 : (1992) 1 RCR(Criminal) 626
High Courts12 Feb 1992Allowed
R.S. Kundan Lal Munshi Ram, Cotton Ginning and Pressing Factory Vs Krishan Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 474
Civil Procedure Code, 1908 (CPC) — Section 10East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
High Courts12 Feb 1992Dismissed
Lekh Raj Vs Baljinder Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts12 Feb 1992Dismissed
Bajaj Electricals Ltd. Vs Electromast Industries and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 787 : (1992) 102 PLR 338
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts12 Feb 1992
Mrs. Sushma Bawa Vs Ravinder Nath Bawa
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0019
Hindu Marriage Act, 1955 — Section 24
High Courts12 Feb 1992Dismissed
Raghubir Singh Vs Smt. Sarabjit Kaur
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0011
Hindu Marriage Act, 1955 — Section 13B, 9
High Courts11 Feb 1992Dismissed
Bhagat Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 384
Punjab Department of Public Works (Building and Roads Branch) Circle Offices (Class III Ministerial) Service Rules, 1988 — Rule 10, 3, 7
High Courts11 Feb 1992Dismissed
Harbans Lal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 200 : (1993) 88 STC 357
Constitution of India, 1950 — Article 366(29A)Haryana General Sales Tax Act, 1973 — Section 2, 2(1)
High Courts11 Feb 1992
Sis Ram and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 627 : (1992) 1 RCR(Criminal) 631
High Courts11 Feb 1992
Hardwari Lal Vs Ch. Bhajan Lal and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 3 : (1993) 1 ILR (P&H) 184 : (1992) 2 RCR(Civil) 226
Constitution of India, 1950 — Article 155, 156, 159, 163, 164
High Courts11 Feb 1992
State of Haryana Vs Des Raj
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 117