High Courts17 Feb 1992Dismissed
Madan Lal and Others Vs Ram Lal
Punjab And Haryana At Chandigarh · (1992) 102 PLR 292 : (1992) 1 RCR(Rent) 588
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,646 of 4,611
High Courts17 Feb 1992Allowed
Gulzar Singh and Others Vs Smt. Chhinder Pal Kaur alias Ranjit Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 81
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3Evidence Act, 1872 — Section 41, 44
High Courts17 Feb 1992Allowed
Ram Kumar and Others Vs Shri Ditt Ram Verma
Punjab And Haryana At Chandigarh · (1992) 101 PLR 463
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts17 Feb 1992
Sarv Mittar Sharma, Special Secretary Vs The Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 243 : (1992) 102 PLR 53
Punjab Civil Services (Revised Pay) Rules, 1988 — Rule 12
High Courts17 Feb 1992Allowed
Charan Dass Vs Niranjan Dass Sharma (Deceased) and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 255 : (1992) 1 RCR(Rent) 536
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts17 Feb 1992
Dr. Harinder Kumar Vs Principal, Govt. Medical College and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 102
Constitution of India, 1950 — Article 226
High Courts17 Feb 1992
Rajinder Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 624 : (1992) 1 RCR(Criminal) 660
High Courts17 Feb 1992
Sukhdev Singh @ Sukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 171 : (1992) 2 RCR(Criminal) 131
High Courts14 Feb 1992
Harpal Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 314 : (1994) 1 ILR (P&H) 413 : (1992) 102 PLR 67
Land Acquisition Act, 1894 — Section 4, 4(1), 5, 5(2)Punjab Municipal Act, 1911 — Section 58
High Courts14 Feb 1992
Zile Singh and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 229
Constitution of India, 1950 — Article 14, 21Representation of the People Act, 1951 — Section 19
High Courts14 Feb 1992Dismissed
The Punjab State Electricity Board Vs Shri Hari Kishan
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1116
High Courts14 Feb 1992Allowed
Sohan Lal (Died) and Others Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 273 : (1992) 1 RCR(Rent) 543
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15
High Courts14 Feb 1992Allowed
Prem Parshad Dayal and Others Vs The Hoshiarpur Central Co-operative Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115, 34, 47
High Courts14 Feb 1992Dismissed
Banarsi Dass Vs Kaur Sain
Punjab And Haryana At Chandigarh · (1992) 02 P&H CK 0018
Transfer of Property Act, 1882 — Section 41
High Courts13 Feb 1992Dismissed
Harbhajan Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1993) CivCC 1 : (1992) 102 PLR 482
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14
High Courts13 Feb 1992
Paramjit Kumar Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 364
High Courts13 Feb 1992
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 7
High Courts13 Feb 1992
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 671 : (1992) 1 CurLJ 473 : (1992) 2 RCR(Criminal) 68 : (1992) 1 RCR(Criminal) 612
High Courts13 Feb 1992
Nazar Singh and others Vs Nand Lal and others
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 457 : (1992) PLJ 175 : (1992) 1 RRR 514
High Courts13 Feb 1992Dismissed
Braham Sarup Vs Kirori Mal Ram Chander
Punjab And Haryana At Chandigarh · (1992) 102 PLR 79 : (1992) 2 RCR(Rent) 110
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)