High Courts30 Jan 1992Dismissed
Bhagwan Singh and Another Vs Inder Kaur (deceased) and Others
Punjab And Haryana At Chandigarh · (1992) 01 P&H CK 0013
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,651 of 4,611
High Courts30 Jan 1992
C.D. Malik and Others Vs Narinder Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 212 : (1992) ACJ 482
High Courts30 Jan 1992
Rishmani Exports (Garments) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 268 : (1989) 2 RRR 47
High Courts29 Jan 1992
Yoginder Pal Wadhera Vs Ram Charan Saini
Punjab And Haryana At Chandigarh · (1992) 102 PLR 288
High Courts29 Jan 1992
Karam Singh Vijay and anr.. Vs Gurmej Kaur
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 657 : (1992) 1 RCR(Criminal) 573
High Courts29 Jan 1992
Rakesh Kumar Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 673 : (1992) 3 RCR(Criminal) 172
High Courts29 Jan 1992
Parkash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 676 : (1992) 3 RCR(Criminal) 52
High Courts29 Jan 1992
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 111
High Courts29 Jan 1992
State of Punjab Vs Gurjeet Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 251 : (1992) 3 RCR(Criminal) 151
High Courts29 Jan 1992Allowed
Master Ullas and Another Vs Shri Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 476 : (1992) 101 PLR 524
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts29 Jan 1992
Shri Ajay Malik Vs Punjab University and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 308 : (1994) 2 ILR (P&H) 448
Advocates Act, 1961 — Section 24(1), 49, 49(1), 7, 7(1)Constitution of India, 1950 — Article 226, 254Punjab University Act, 1947 — Section 31
High Courts29 Jan 1992Allowed
Mrs. Sudesh Kumari Dua and Others Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 751 : (1992) ACJ 899 : (1992) 102 PLR 161
Motor Vehicles Act, 1939 — Section 110, 110A, 110CC
High Courts29 Jan 1992
Ullas and Another Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 336
High Courts28 Jan 1992
Ali Mohammad Vs Mst. Karima and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 264 : (1992) 102 PLR 136
High Courts28 Jan 1992
Smt. Dhanwant Kaur Vs Union Territory Chandigarh Administration and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 60 : (1992) 1 RCR(Rent) 573
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(4), 8A(1)
High Courts28 Jan 1992
Adarsh and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 659 : (1992) 1 RCR(Criminal) 667
High Courts28 Jan 1992
Balkar Singh Vs Union of India and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 597 : (1992) 1 CurLJ 521 : (1992) 1 RCR(Criminal) 487
High Courts28 Jan 1992
Om Parkash Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 505 : (1992) 1 RCR(Criminal) 580
High Courts28 Jan 1992
Rashid Vs Rafia
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 541 : (1992) 1 Crimes 1036 : (1992) 1 CurLJ 406 : (1992) 1 RCR(Criminal) 461
High Courts28 Jan 1992
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 726 : (1992) PLJ 158 : (1992) 2 RRR 411