High Courts02 Feb 1992
State of Punjab Vs Karam Chand Rajinder Kumar and ors.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 30 : (1992) 3 RCR(Criminal) 365
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,650 of 4,611
High Courts31 Jan 1992
Prithvi Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 LJR 98 : (1995) 4 LLR 157 : (1993) PLJ 124 : (1993) 3 RRR 219
High Courts31 Jan 1992Dismissed
Vas Dev Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1992) 101 PLR 374 : (1992) 1 RCR(Rent) 375
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts31 Jan 1992
Khushbakhat Rai Vs Sunita Rani
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 56
High Courts31 Jan 1992
Sardari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 26 : (1992) 2 RCR(Criminal) 13
High Courts31 Jan 1992
Central Distilley and Chemical Works Ltd. Vs Gurbharatjeet Singh and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 25
Limitation Act, 1963 — Article 14, 62
High Courts31 Jan 1992Allowed
Rama Gupta and Others Vs Bakeman's Home Products Ltd.
Punjab And Haryana At Chandigarh · (1992) 1 CivCC 381 : (1992) CivCC 381 : (1994) 79 CompCas 473 : (1993) CriLJ 744 : (1992) 3 RCR(Criminal) 141
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 240, 420
High Courts31 Jan 1992
State of Punjab Vs Manga Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 144
High Courts31 Jan 1992
Naresh Kumar Vs Santosh Kumari and Another
Punjab And Haryana At Chandigarh · (1994) 2 DMC 609 : (1992) 1 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Jan 1992Allowed
Ranbir Singh Vs Punjab University and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 342
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 1992Allowed
Radhey Sham Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 357
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 1992
Ram Phal Vs Director, Consolidation of Holdings, Haryana and another
Punjab And Haryana At Chandigarh · (1992) 2 LJR 718 : (1992) PLJ 180 : (1992) 2 RRR 415
High Courts30 Jan 1992Allowed
Gurchetan Singh and Another Vs Karnail Kaur and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 523 : (1992) 101 PLR 490
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65, 66
High Courts30 Jan 1992Dismissed
Abdul Rashid Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 415
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 1992Allowed
Mrs. Manju Gupta Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 322 : (1992) 101 PLR 394
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 1992
Kulwant Singh Vs State of Punjab and ors..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 464
High Courts30 Jan 1992
Sher Bahadur Gulati and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 617
High Courts30 Jan 1992
Ashok Kumar Vs State (Union Territory) Chandigarh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 680 : (1992) 1 RCR(Criminal) 658
High Courts30 Jan 1992
Shish Pal Singh Vs Rafiq Ahmad
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 477 : (1992) PLJ 265 : (1992) 2 RRR 543 : (1992) 2 RRR 212
High Courts30 Jan 1992
Oriental Insurance Co. Ltd. Vs C.D. Malik and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 577 : (1992) ACJ 482 : (1992) 101 PLR 671
Motor Vehicles Act, 1939 — Section 110A