High Courts13 Mar 1992Allowed
Shri Jagat Singh and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 677
Constitution of India, 1950 — Article 226, 227Punjab Land Reforms Act, 1972 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,640 of 4,611
High Courts13 Mar 1992
State of Punjab Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 643 : (1992) 2 RCR(Criminal) 338
High Courts13 Mar 1992Allowed
Gopal Vidya Mandir High School Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 43
Constitution of India, 1950 — Article 226, 227Haryana Education Code — Rule 4(2)
High Courts13 Mar 1992Dismissed
Bhagwan Kaur Vs Gurbax Singh and another
Punjab And Haryana At Chandigarh · (1992) 03 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts12 Mar 1992
Ashok Kumar, Excise and Taxation Officer Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 66
High Courts12 Mar 1992
Usha Rani Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 105
High Courts12 Mar 1992Dismissed
Trilok Chand Jain and Others Vs Swastika Strips Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1992) 75 CompCas 275 : (1992) 102 PLR 47
Companies Act, 1956 — Section 433
High Courts12 Mar 1992Allowed
Lachhman and Others Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 411
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 23 Rule 1Constitution of India, 1950 — Article 226 , 227Haryana Gram Panchayat Election Rules, 1971 — Rule 30(1)
High Courts11 Mar 1992Allowed
Mehar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) CriLJ 1166
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 1992Allowed
Ram Parshad and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1993) CriLJ 508 : (1992) 3 RCR(Criminal) 119
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 409, 467, 468
High Courts10 Mar 1992Allowed
Vinay Mehra Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (1993) 1 LLJ 488 : (1992) 3 RCR(Criminal) 240
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 2(17), 39, 40(1), 43, 85
High Courts10 Mar 1992
Prem Sagar Batra Vs Maharshi Dayanand University, Rohtak and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 17 : (1994) 2 ILR (P&H) 19 : (1992) 2 RCR(Civil) 437
Constitution of India, 1950 — Article 226
High Courts10 Mar 1992
State of Punjab Vs Gurjant Singh
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 55 : (1992) 2 RCR(Criminal) 303
High Courts10 Mar 1992Allowed
State Bank of Patiala Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 714 : (1992) 101 PLR 655
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2), Order 16 Rule 6, 115
High Courts09 Mar 1992
Commissioner of Wealth-tax Vs Arvind Nayyar
Punjab And Haryana At Chandigarh · (1992) 197 ITR 349
Wealth Tax Act, 1957 — Section 27(3), 5(1)
High Courts09 Mar 1992
Prem Chand Vs Land Acquisition-cum-Assistant Revenue Officer
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 393 : (1992) 2 LJR 623 : (1992) PLJ 309 : (1993) 1 RRR 28
High Courts09 Mar 1992
Balbir Singh Vs Balbir Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 144
High Courts09 Mar 1992
Raj and Sandeep Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 12 : (1993) 2 RRR 11 : (1992) 2 RRR 616
High Courts06 Mar 1992Allowed
Shri Kulwant Rai Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 128
Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 1992
Punjab Tourism Development Corp. Vs Blue Star Ltd.
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 65 : (1992) 2 LJR 67 : (1992) PLJ 224 : (1992) 2 RRR 284