High Courts26 Mar 1992
State of Haryana Vs Roshan Lal and ors.
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 287
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,638 of 4,611
High Courts25 Mar 1992
State of Punjab Vs Acchar Singh
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 346 : (1993) 1 RCR(Criminal) 74
High Courts25 Mar 1992
State of Punjab Vs Ramesh Chand and ors.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 60 : (1992) 3 RCR(Criminal) 430
High Courts25 Mar 1992
Khushi Ram and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 361
High Courts25 Mar 1992
State of Punjab Vs Achhar Singh
Punjab And Haryana At Chandigarh · (1992) 03 P&H CK 0068
High Courts24 Mar 1992Allowed
Sahib Dittamal Vs The Commissioner, Jullundur Division and Another
Punjab And Haryana At Chandigarh · (1993) CivCC 192 : (1993) 1 CivCC 192 : (1992) 102 PLR 267
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 63, 64, 65, 66
High Courts24 Mar 1992
Hans Raj Khurana Vs Nihal Chand
Punjab And Haryana At Chandigarh · (1992) 2 LJR 718 : (1992) PLJ 245 : (1992) 2 RRR 264
High Courts24 Mar 1992
Haqiqat Singh Vs Jasbir Singh and others
Punjab And Haryana At Chandigarh · (1992) 2 LJR 488 : (1992) PLJ 392 : (1993) 2 RRR 219 : (1993) 1 RRR 22
High Courts24 Mar 1992
M/s. Flow Treatment Incorporate Vs Punjab Water Supply and Sewerage Board and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 66
Constitution of India, 1950 — Article 14, 226, 227
High Courts24 Mar 1992
Bhushan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 70 : (1992) 2 CurLJ 127 : (1992) 2 RCR(Criminal) 143
High Courts23 Mar 1992
Santosh Kumar Vs Tara Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 202 : (1992) 3 RCR(Criminal) 394
High Courts23 Mar 1992
Shiv Gir Vs Sub-Divisional Magistrate, Narwana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 497 : (1992) 2 RCR(Criminal) 378
High Courts23 Mar 1992
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 205 : (1992) 2 RCR(Criminal) 109
High Courts23 Mar 1992
Income Tax Officer Vs Prem Dass
Punjab And Haryana At Chandigarh · (1992) 104 CTR 352 : (1992) 198 ITR 93
Income Tax Act, 1961 — Section 132(4A), 276C, 277
High Courts23 Mar 1992
Gurdial Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 380
High Courts18 Mar 1992
Vinod Kumar and Co. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 213
Constitution of India, 1950 — Article 226, 227Punjab Excise Act, 1914 — Section 54Punjab Liquor Licence Rules, 1956 — Rule 37(35)
High Courts18 Mar 1992
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 556 : (1992) 2 CurLJ 164
High Courts18 Mar 1992
M/s. Bharat Petroleum Corporation Ltd. and another Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 243 : (1994) 1 ILR (P&H) 183
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 3General Clauses Act, 1897 — Section 3(42)
High Courts18 Mar 1992
Parkasho Devi Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 675 : (1992) 2 CurLJ 227 : (1992) 2 RCR(Criminal) 273
High Courts18 Mar 1992
Sadhu Singh (Died) and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 664
Constitution of India, 1950 — Article 226, 227