High Courts31 Mar 1992
Jagdish @ Desa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 602
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,637 of 4,611
High Courts31 Mar 1992
Arun Kumar Bharadwaj Vs Smt. Anila Bharadwaj, Adv.
Punjab And Haryana At Chandigarh · AIR 1993 P&H 33
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 193
High Courts31 Mar 1992
Mehar Singh Vs Harmesh Pal Singh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 197 : (1992) 2 RCR(Rent) 244
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts31 Mar 1992
Darbara Singh Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 291 : (1992) PLJ 513 : (1992) 2 RRR 442
High Courts30 Mar 1992Dismissed
Smt. Saraswati etc. Vs Dr. Suresh Jhawer
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 240 : (1993) 103 PLR 173 : (1992) 2 RCR(Rent) 227
Limitation Act, 1963 — Section 21Transfer of Property Act, 1882 — Section 106
High Courts30 Mar 1992
JAI BHAGWAN OM PARKASH Vs DIRECTOR OF INSPECTION and Others
Punjab And Haryana At Chandigarh · (1992) 105 CTR 36
Constitution of India, 1950 — Article 14, 19, 226, 227Income Tax Act, 1961 — Section 112, 132, 132A, 185
High Courts30 Mar 1992
State of Haryana Vs Suraj Mal
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 575
High Courts30 Mar 1992
State of Punjab Vs Hardev Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 142
High Courts30 Mar 1992
Gill Bus Service (Regd.) Amritsar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 128 : (1992) 101 PLR 678
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 64
High Courts30 Mar 1992Dismissed
Ilam Chand Vs Sumer Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 157 : (1992) 2 RCR(Rent) 495
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)Transfer of Property Act, 1882 — Section 107
High Courts30 Mar 1992
JAI BHAGWAN OM PARKASH Vs DIRECTOR OF INSPECTION AND OTHERS.
Punjab And Haryana At Chandigarh · (1994) 105 CTR 36 : (1994) 208 ITR 424
Constitution of India, 1950 — Article 14, 19, 226, 227Income Tax Act, 1961 — Section 132, 132A, 185
High Courts27 Mar 1992Allowed
The State of Punjab Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1993) CriLJ 967 : (1995) 2 ILR (P&H) 448 : (1992) 3 RCR(Criminal) 238
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21
High Courts27 Mar 1992
Om Parkash Soni, Principal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 9
High Courts27 Mar 1992
Narpal and Another Vs Kanta Devi and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 175 : (1992) 102 PLR 85
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Mar 1992Dismissed
Balbir Wati Vs Jagbir Singh Arora
Punjab And Haryana At Chandigarh · (1992) 03 P&H CK 0015
Succession Act, 1925 — Section 63
High Courts27 Mar 1992
Smt. Krishna Grover and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 253
High Courts26 Mar 1992
Punjab Financial Corporation Vs The Union Territory and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 130
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts26 Mar 1992Dismissed
Bhagat Ram alias Bhagat Singh and Others Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (1992) CivCC 602 : (1992) 102 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
High Courts26 Mar 1992
Surjit Mehta and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 150 : (1992) 102 PLR 40
Constitution of India, 1950 — Article 226Haryana Municipal Act, 1973 — Section 246, 255, 27
High Courts26 Mar 1992
Piara Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 1122 : (1992) 2 RCR(Criminal) 279