High Courts03 Mar 1992
Karam Kaur and others Vs Bhajan Singh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 232 : (1992) 102 PLR 409
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151, 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,642 of 4,611
High Courts03 Mar 1992
Jagdish Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 577 : (1992) 2 RCR(Criminal) 97
High Courts03 Mar 1992
Jabbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 606 : (1992) 2 RCR(Criminal) 223
High Courts03 Mar 1992Dismissed
Pawan Kumar Singhal Vs Shri S.P. Sharma, Managing Director, The Haryana Diasy Development Co-operative Federation Ltd. and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 420 : (1992) 2 RCR(Criminal) 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(2)Contempt of Courts Act, 1971 — Section 11, 20
High Courts03 Mar 1992Dismissed
Bhajan Singh Vs Murli Dhar and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 398
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts28 Feb 1992Allowed
Charanjit Sharma Vs The Punjab University Chandigarh and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 372
High Courts28 Feb 1992Allowed
Gram Panchayat Vs The Financial Commissioner and Secretary to Government Haryana, Excise and Taxation Department and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 335
Constitution of India, 1950 — Article 226, 227, 47Punjab Gram Panchayat Act, 1952 — Section 26(3)
High Courts28 Feb 1992
Goetze India Ltd. Vs Pure Drinks (New Delhi) Ltd. (No. 2).
Punjab And Haryana At Chandigarh · (1994) 80 CompCas 363 : (1993) 104 PLR 769
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433, 434, 439
High Courts28 Feb 1992
Mohinder Singh Vs Inspector General of Prisons, Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 643 : (1992) 2 RCR(Criminal) 120
High Courts28 Feb 1992
Amar Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 491 : (1992) 2 LJR 451 : (1992) PLJ 381 : (1992) 2 RRR 273
High Courts28 Feb 1992Allowed
Khushi Mohd. Vs Mahabir Parshad and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 651
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 115
High Courts28 Feb 1992Dismissed
Shri Bhagat Ram Sulerhia Vs Chattar Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 121 : (1992) 2 RCR(Rent) 52
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts28 Feb 1992
Hoshiar Singh Vs Collector, Gurgaon and ors.
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 69 : (1992) 2 LJR 623 : (1992) PLJ 310 : (1992) 2 RRR 266
High Courts27 Feb 1992
Municipality, Rampura Phul Vs Hardev Singh alias Bhola
Punjab And Haryana At Chandigarh · AIR 1993 P&H 68 : (1993) 2 ILR (P&H) 201
Punjab Land Revenue Act, 1887 — Section 67Punjab Municipal Act, 1911 — Section 46, 46(2), 46(3), 47, 80
High Courts27 Feb 1992
Dalbara Singh and others Vs Chhaja Singh and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 237 : (1993) 1 CivCC 535 : (1993) 103 PLR 125
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 100, 100APenal Code, 1860 (IPC) — Section 193, 323, 327, 330, 347Punjab Stamp Rules, 1934 — Rule 28
High Courts27 Feb 1992Dismissed
Rajinder Kumar Vs Sushila Devi @ Sushma
Punjab And Haryana At Chandigarh · (1993) 1 DMC 23 : (1992) 102 PLR 229
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Feb 1992
Sukhwinder Singh Vs Assistant Collector of Customs, Amritsar
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 681 : (1992) 2 RCR(Criminal) 133
High Courts27 Feb 1992Allowed
Employees' State Insurance Corporation Vs Jalandhar Gymkhana Club
Punjab And Haryana At Chandigarh · (1992) 65 FLR 948 : (1995) 1 ILR (P&H) 283 : (1993) 1 LLJ 477 : (1992) 101 PLR 666
Employees State Insurance Act, 1948 — Section 75, 75(1), 75(3)Factories Act, 1948 — Section 2, 2(12)
High Courts27 Feb 1992
State of Punjab Vs Harnek Singh
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 154
High Courts27 Feb 1992Dismissed
Arminder Kaur Vs Major Narinder Singh Brar
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 297 : (1992) 2 DMC 431 : (1993) 103 PLR 345 : (1993) 103 PLR 215
Hindu Marriage Act, 1955 — Section 13