High Courts27 Feb 1992
Sukhdev Singh Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 727 : (1992) 102 PLR 366
Transfer of Property Act, 1882 — Section 122, 123
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,643 of 4,611
High Courts27 Feb 1992
Mohali Cargo And Passenger Transport Company Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 237
Motor Vehicles Act, 1939 — Section 47(1)
High Courts26 Feb 1992
Amrit Rani Vs Surinder Kumar Sachdeva
Punjab And Haryana At Chandigarh · (1984) 1 DCR 293 : (1992) 2 RCR(Criminal) 16
High Courts26 Feb 1992
Baram Khan @ Chottu Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 323
High Courts26 Feb 1992
Balbir Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 21 : (1992) 3 RCR(Criminal) 149
High Courts26 Feb 1992
Dayanand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 320 : (1992) 2 CurLJ 47 : (1992) 2 RCR(Criminal) 91
High Courts26 Feb 1992
State of Haryana Vs Jagdish
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 599 : (1992) 2 RCR(Criminal) 122
High Courts26 Feb 1992Allowed
The Punjab State Co-operative Bank Ltd. Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 14 : (1993) 2 LLJ 260 : (1993) 103 PLR 310
Civil Procedure Code, 1908 (CPC) — Section 10, 11Constitution of India, 1950 — Article 226
High Courts26 Feb 1992
Sadhu Ram Vs S.P. Karwal and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 567 : (1993) 103 PLR 165
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)Evidence Act, 1872 — Section 65
High Courts26 Feb 1992
Sarup Chand Vs M.K. Paper and Board Mills Pvt. Ltd., Kharar and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 269 : (1993) 76 CompCas 388 : (1993) 1 ILR (P&H) 444 : (1993) 103 PLR 278
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 17, 22, 22(1)
High Courts26 Feb 1992Dismissed
State of Punjab Vs Tehal Singh and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 190
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts26 Feb 1992Dismissed
Inderjit Singh and Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 248
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11A, 21(3), 22, 5(2)
High Courts25 Feb 1992Allowed
Shri Daulat Ram Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 12
Industrial Disputes Act, 1947 — Section 25
High Courts25 Feb 1992
Ram Narain Vs Gobind Singh and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 522
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 96(2)
High Courts25 Feb 1992
Kuldip Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 13 : (1992) 1 RCR(Criminal) 675
High Courts25 Feb 1992
Vir Chand Vs Hon'ble the High Court of Punjab and Haryana Chandigarh by the Registrar
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 127 : (1992) PLJ 541 : (1992) 2 PLR 277 : (1992) 2 RRR 425
High Courts25 Feb 1992
Kashmir Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 718 : (1992) 1 RCR(Criminal) 575
High Courts25 Feb 1992Allowed
Punjab United Forge Ltd. Vs Hindustan Hydraulics (P.) Ltd.
Punjab And Haryana At Chandigarh · (1992) 75 CompCas 316 : (1992) 101 PLR 661
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts25 Feb 1992
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 33 : (1992) 2 RCR(Criminal) 138
High Courts25 Feb 1992Allowed
Jagir Singh Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 32
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 22