High Courts26 May 1992Dismissed
Bhupinder Singh and Another Vs J.L. Kapoor and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 218
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,631 of 4,611
High Courts26 May 1992Dismissed
Punjab State Federation of Consumer Co-operative Wholesale Stores Ltd. (Constofed) Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 634
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33
High Courts22 May 1992Dismissed
Ram Sarup and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 102 PLR 308
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 18, 28A
High Courts22 May 1992
Sumanjit Singh Vs Satish Kumar and another
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 693 : (1992) 2 RCR(Criminal) 488
High Courts22 May 1992
Hindustan Pulverising Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 109 : (1992) 2 RCR(Criminal) 313
High Courts22 May 1992
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 310
High Courts22 May 1992
State of Haryana Vs Hira Nand and Bros.
Punjab And Haryana At Chandigarh · (1992) 102 PLR 401 : (1993) 88 STC 419
Haryana General Sales Tax Act, 1973 — Section 42(1)Punjab General Sales Tax Act, 1948 — Section 6, 6(1)
High Courts21 May 1992Dismissed
Dharamvir and Others Vs Bhagat Ram and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 536
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts21 May 1992
State of Punjab Vs Mool Chand
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 671 : (1992) 3 Crimes 164 : (1992) 2 CurLJ 121 : (1992) 3 RCR(Criminal) 483
High Courts21 May 1992
Gram Sabha Chachowal . Vs Karam Singh
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 448 : (1993) PLJ 26 : (1993) 2 RRR 340 : (1993) 2 RRR 15
High Courts21 May 1992
Kulwant Singh Vs Makhan Singh
Punjab And Haryana At Chandigarh · AIR 1993 P&H 106 : (1992) 102 PLR 339
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, 151
High Courts21 May 1992
Jagdish Chander Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 115
High Courts21 May 1992
Somany Pilkington's Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 594 : (1992) PLJ 442 : (1992) 2 RRR 497
High Courts20 May 1992
Abnash Chander and another Vs Mulakh Raj and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 190 : (1993) 2 ILR (P&H) 14 : (1992) 2 RCR(Rent) 562 : (1997) 1 RCR(Rent) 672
East Punjab Urban Rent Restriction Act, 1949 — Section 9
High Courts20 May 1992
Surjit Singh Vs Sheela Bai and anr.
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 575
High Courts19 May 1992
Prithipal Singh, Col. Vs Financial Commissioner (Appeals) Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 546 : (1992) PLJ 364 : (1993) 1 RRR 14
High Courts19 May 1992
Ved Bhushan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 123 : (1992) 2 RCR(Criminal) 424
High Courts19 May 1992
Sohan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 122 : (1992) 2 RCR(Criminal) 423
High Courts19 May 1992Dismissed
Surjit Mehta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 143
Haryana Municipal Act, 1973 — Section 21, 21(1), 21(3), 25
High Courts19 May 1992Allowed
Municipal Committee Vs Bala Nand
Punjab And Haryana At Chandigarh · (1992) 05 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1