High Courts16 Jun 1992
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 159
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,629 of 4,611
High Courts14 Jun 1992
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 344 : (1993) 1 RCR(Criminal) 80
High Courts12 Jun 1992Allowed
Vinay Sharma Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 98
Constitution of India, 1950 — Article 226, 227
High Courts03 Jun 1992
Jaswant Singh and others Vs Punjab Government, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 116
Civil Procedure Code, 1908 (CPC) — Section 33Constitution of India, 1950 — Article 14Punjab Land Reforms Act, 1972 — Section 3, 3(1), 4, 4(2), 5
High Courts03 Jun 1992
Sudhir Kumar and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 125 : (1992) 3 RCR(Criminal) 588
High Courts03 Jun 1992
Mangtu Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 86
Punjab Gram Panchayat Act, 1952 — Section 102, 102, 102(1, 102(1, 102(A)
High Courts03 Jun 1992
Systopicalabo Ratoribs Private Limited Vs Dr. Prem Gupta, Drugs Controller (India), New Delhi and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 28
Constitution of India, 1950 — Article 14, 19, 226Drugs and Cosmetics Act, 1940 — Section 26A, 5, 7
High Courts03 Jun 1992
Deepak Kumar Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1994) 68 FLR 333 : (1993) 2 LLJ 224 : (1993) 103 PLR 299
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Jun 1992
Hawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 706 : (1992) 2 RCR(Criminal) 309
High Courts03 Jun 1992
Mukand Singh Vs Satpal Singh alias Jaspal Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 717 : (1992) 2 RCR(Criminal) 330
High Courts03 Jun 1992
Harjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 711 : (1992) 2 RCR(Criminal) 301
High Courts03 Jun 1992
Union of India Vs V.P.Anand and anr.
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 683 : (1992) 2 BC 420 : (1992) 2 RCR(Criminal) 282
High Courts03 Jun 1992Dismissed
Tarlok Chand Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1992) 102 PLR 357
Registration Act, 1908 — Section 17
High Courts02 Jun 1992Dismissed
United Commercial Bank Vs Nirmal Singh Sandhu and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 723 : (1995) 82 CompCas 758 : (1992) 102 PLR 306
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts02 Jun 1992
Viveka Nand Shiksha Samiti Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 39 : (1993) 1 ILR (P&H) 294 : (1993) 1 RCR(Civil) 304
Constitution of India, 1950 — Article 226, 30Haryana Private Colleges (Taking Over of the Management) Act, 1978 — Section 2, 3, 3(1)
High Courts01 Jun 1992Dismissed
Pritam Singh Vs Atma and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 648
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jun 1992Allowed
Chet Ram and Others Vs Yudhishter and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 725
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14
High Courts01 Jun 1992
Chando Devi Vs Amar Nath Garg
Punjab And Haryana At Chandigarh · (1993) PLJ 209 : (1993) 2 RRR 372
High Courts01 Jun 1992Dismissed
Arjun Dass Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1992) 102 PLR 490
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts01 Jun 1992Dismissed
Smt. Maina Devi and Another Vs Subhash Kohli and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 680 : (1992) 2 RCR(Rent) 386
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)Partnership Act, 1932 — Section 4, 6