High Courts31 May 1992Allowed
Inder Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1992) 05 P&H CK 0006
Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,630 of 4,611
High Courts28 May 1992
Assa Ram Vs Sugna and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 736
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 115
High Courts28 May 1992
Jit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 574
High Courts28 May 1992
Pritam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 704 : (1992) 2 Crimes 941 : (1992) 2 CurLJ 194 : (1992) 2 RCR(Criminal) 340
High Courts28 May 1992
Manphool Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 700 : (1992) 2 RCR(Criminal) 258
High Courts28 May 1992
Sher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 680 : (1992) 2 RCR(Criminal) 480
High Courts28 May 1992
Bharat Bhushan Mehra Vs Birbal and others
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 555
High Courts28 May 1992Allowed
Anil Kumar Chauhan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 265 : (1994) 1 LLJ 1198
Haryana State Supply and Marketing Cooperative Services (Common Cadre) Rules, 1969 — Rule 2.6(3)
High Courts28 May 1992
Saginder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) PLJ 514 : (1993) 1 RRR 310
High Courts28 May 1992Dismissed
Mulakh Raj Vs Sewa Samiti (Regd.) and Another
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 43 : (1993) 103 PLR 177
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Easements Act, 1882 — Section 61, 62Specific Relief Act, 1963 — Section 6(3)
High Courts28 May 1992Allowed
Smt. Krishna Sethi Memorial Charitable Trust Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 524
Constitution of India, 1950 — Article 226, 227
High Courts28 May 1992
Pitamber Singh Vs Sawan Singh (deceased)
Punjab And Haryana At Chandigarh · (1992) PLJ 458
High Courts27 May 1992Dismissed
Sohan Lal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 396
High Courts27 May 1992Dismissed
Shamsher Kaur Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 6
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26, 5.32(C)
High Courts27 May 1992
Sheela Devi and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 643
High Courts27 May 1992Allowed
State of Punjab Vs Soma Vati
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 345 : (1993) 103 PLR 210
Industrial Disputes Act, 1947 — Section 11(1)
High Courts27 May 1992
Surjan Singh and Others Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 198 : (1993) 2 ILR (P&H) 369 : (1993) 103 PLR 749
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts27 May 1992
Shri Dula Gir Chela Shri Harjinder GIR Chela of Shri Lachhmi Gir Vs Harchand Gir and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 362 : (1993) 103 PLR 673
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4
High Courts27 May 1992Allowed
Gurnek Singh and Another Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 135 : (1992) 102 PLR 205
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 115
High Courts26 May 1992Dismissed
Surinder Kumar Chadda Vs Smt. Raj Rani Mehta
Punjab And Haryana At Chandigarh · (1992) 102 PLR 355
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 55(6)