High Courts11 May 1992Allowed
Gian Chand and Another Vs Pavitar Singh
Punjab And Haryana At Chandigarh · (1992) 05 P&H CK 0089
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,633 of 4,611
High Courts11 May 1992
Mukhtiar Kaur Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 695 : (1992) PLJ 501 : (1992) 2 RRR 328
High Courts11 May 1992
Advance Industries Vs State Bank of India
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 357 : (1992) PLJ 581 : (1992) 2 RRR 312
High Courts11 May 1992
Avtar Singh Karla Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 37 : (1992) 3 RCR(Criminal) 391
High Courts11 May 1992
State of Haryana Vs Prabhu Dayal
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 642
High Courts11 May 1992
Hukam Chand Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 689 : (1992) 3 RCR(Criminal) 644
High Courts08 May 1992
Balwant Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 107
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
High Courts08 May 1992
M/s. O.P. Steel Traders Vs M/s. Steel Strips Ltd.
Punjab And Haryana At Chandigarh · AIR 1992 P&H 217 : (1992) 102 PLR 124
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts08 May 1992
Mam Chand Vs Banarsi and Ors.
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 365 : (1993) PLJ 34 : (1993) 1 RRR 626
High Courts07 May 1992
Paramjit Singh and others Vs The Additional District Judge, Ludhiana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 20(2), 145, 87, 96Limitation Act, 1963 — Section 5
High Courts07 May 1992
Sukhmohinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1992) PLJ 475 : (1992) 2 RRR 485
High Courts07 May 1992
Official Liquidator Vs Ved Parkash Gupta and Others
Punjab And Haryana At Chandigarh · (1994) 80 CompCas 675 : (1993) 103 PLR 122
Companies (Court) Rules, 1959 — Rule 125Companies Act, 1956 — Section 454
High Courts07 May 1992
Shadi Ram Passi Vs Kharaiti Lal
Punjab And Haryana At Chandigarh · (1992) 102 PLR 636
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts06 May 1992
Jagir Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 39 : (1992) 3 RCR(Criminal) 395
High Courts06 May 1992
State of Haryana Vs Om Prakash
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 652 : (1992) 2 CurLJ 409 : (1992) 3 RCR(Criminal) 489
High Courts06 May 1992
Inder Singh Vs Jiwan Singh
Punjab And Haryana At Chandigarh · (1992) PLJ 504 : (1993) 1 RRR 329
High Courts06 May 1992Dismissed
Union Territory Vs Bishan Lal
Punjab And Haryana At Chandigarh · (1994) 102 PLR 384 : (1992) 102 PLR 384 : (1992) 2 RCR(Criminal) 557
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts06 May 1992Allowed
Punjab Kaur and Others Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 141
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts06 May 1992Dismissed
The Punjab Wakf Board Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 347 : (1992) 102 PLR 421
High Courts06 May 1992
Duli Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 546 : (1992) PLJ 363 : (1993) 1 RRR 13