High Courts05 May 1992
State of Punjab Vs Surinder Kumar alias Chhinda
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 362
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,634 of 4,611
High Courts05 May 1992
State of Haryana Vs Dadam Chand
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 585
High Courts04 May 1992Dismissed
Sukhminder Singh Vs Financial Commissioner Appeals and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 73
Constitution of India, 1950 — Article 311Punjab Civil Services Rules — Rule 3.10
High Courts04 May 1992
Col. Amritpal Singh Grewal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 113 CTR 179 : (1993) 200 ITR 247 : (1992) 101 PLR 721
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269I, 269I(4), 269J, 269J(1), 269K
High Courts04 May 1992
Satyavan Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 45 : (1992) 2 CurLJ 143 : (1992) 3 RCR(Criminal) 405
High Courts04 May 1992
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 41 : (1992) 3 RCR(Criminal) 367
High Courts04 May 1992
State of Punjab Vs Gurmej Singh
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 29 : (1992) 2 RCR(Criminal) 432
High Courts04 May 1992
Rajinder Singh and other Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 632 : (1992) 2 RCR(Criminal) 387
High Courts30 Apr 1992Dismissed
Hans Raj Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 118 : (1992) 2 RCR(Rent) 107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts29 Apr 1992
Mr. Ranvir Singh Vs The Union Public Service Commission
Punjab And Haryana At Chandigarh · AIR 1992 P&H 225 : (1992) 3 RCR(Civil) 44
Administrative Tribunals Act, 1985 — Section 14(1)Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 1992Allowed
Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 121
Constitution of India, 1950 — Article 47Punjab Gram Panchayat Act, 1952 — Section 26, 26(1), 26(3)
High Courts28 Apr 1992
Paramdeep Singh Gill and others Vs Punjab School Education Board and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 130 : (1992) 102 PLR 96 : (1992) 3 RCR(Civil) 27
Constitution of India, 1950 — Article 226Matriculation and Higher Secondary Examination Regulations, 1979 — Regulation 28
High Courts28 Apr 1992
Income Tax Officer Vs Haryana Cement Sales Corporation and Others
Punjab And Haryana At Chandigarh · (1993) 202 ITR 849
Income Tax Act, 1961 — Section 276C, 277Penal Code, 1860 (IPC) — Section 193, 196
High Courts28 Apr 1992Allowed
Gram Panchayat Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 247
Constitution of India, 1950 — Article 226, 227, 47Punjab Gram Panchayat Act, 1952 — Section 26, 26(1), 26(3)
High Courts24 Apr 1992
R.P. Handa Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1992) 106 CTR 67 : (1992) 198 ITR 54
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 273AWealth Tax Act, 1957 — Section 18B
High Courts23 Apr 1992
Raj Rani and Others Vs Om Prakash and United India Ins. Co.
Punjab And Haryana At Chandigarh · (1993) 1 ACC 123
Employees Compensation Act, 1923 — Section 10A, 4, 4A
High Courts23 Apr 1992Allowed
Amarjit Singh Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 118
High Courts23 Apr 1992
Smt. Rajni Rani and Others Vs Om Prakash and Another
Punjab And Haryana At Chandigarh · (1992) ACJ 805 : (1992) 65 FLR 800 : (1993) 1 LLJ 619 : (1992) 102 PLR 1
Workmens Compensation Act, 1923 — Section 10A, 4A, 4A(3)
High Courts23 Apr 1992
Rasila Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 173
Constitution of India, 1950 — Article 341
High Courts22 Apr 1992Dismissed
Hindustan Wires Limited Vs The Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 179 : (1992) 102 PLR 151
Constitution of India, 1950 — Article 226, 227