High Courts06 Aug 1992Dismissed
Amar Singh Vs Labh Singh
Punjab And Haryana At Chandigarh · (1993) CivCC 123 : (1992) 102 PLR 544
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,622 of 4,611
High Courts06 Aug 1992
Indraj Vs Sham Lal
Punjab And Haryana At Chandigarh · AIR 1993 P&H 95 : (1993) 2 ILR (P&H) 382 : (1993) 103 PLR 81
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 32Land Acquisition Act, 1894 — Section 11, 18, 18(1), 29, 3
High Courts06 Aug 1992
Sher Bahadur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 685
High Courts06 Aug 1992
Rohtas and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 586
High Courts06 Aug 1992
Pipal Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 341 : (1992) 2 RCR(Criminal) 672
High Courts06 Aug 1992Dismissed
National Insurance Co. Limited Vs Ravinder Goyal and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 530 : (1993) ACJ 562 : (1993) 103 PLR 327
Motor Vehicles Act, 1939 — Section 95(1), 96(1)
High Courts06 Aug 1992
Smt. Manjit Kaur and Another Vs Shri Sat Pal and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 781 : (1992) 102 PLR 690 : (1992) 2 RCR(Rent) 538
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts05 Aug 1992Dismissed
Pavan Om Parkash Kejriwal Vs Partap Steel Rolling Mills (1935) Ltd.
Punjab And Haryana At Chandigarh · (1994) 81 CompCas 916 : (1992) 102 PLR 640
Companies Act, 1956 — Section 433
High Courts05 Aug 1992
Manjit Kaur Vs Pavittar Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 700
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts05 Aug 1992
Hardayal Singh IAS, Secretary Education Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 702 : (1993) 2 SCT 642
High Courts05 Aug 1992
Harya (died) through his LRs Vs Collector, Gurgaon
Punjab And Haryana At Chandigarh · (1992) PLJ 629 : (1993) 1 RRR 100
High Courts05 Aug 1992Dismissed
Gurcharan Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 67 : (1992) 2 RCR(Rent) 676
Constitution of India, 1950 — Article 229(1)Contract Act, 1872 — Section 2East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts05 Aug 1992Allowed
Lachhman Dass Vs Charan Kaur
Punjab And Haryana At Chandigarh · (1993) 103 PLR 47 : (1992) 2 RCR(Rent) 696
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts05 Aug 1992Dismissed
Balbir Singh Vs Balkiar Singh and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 470
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13 , 15(4)
High Courts05 Aug 1992
Amar Singh Vs Smt. Manri and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 149 : (1993) CivCC 47 : (1993) 1 CivCC 47 : (1993) 2 CivCC 407
High Courts05 Aug 1992Dismissed
Sher Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1992) 08 P&H CK 0012
High Courts04 Aug 1992Dismissed
Asha Rani Vs Yash Pal
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 277 : (1992) 2 DMC 543 : (1993) 103 PLR 154
Hindu Marriage Act, 1955 — Section 13
High Courts04 Aug 1992
Dalip Singh Gill Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 263 : (1993) 103 PLR 701 : (1993) 4 RCR(Civil) 121
Constitution of India, 1950 — Article 216, 217, 222, 225, 226
High Courts04 Aug 1992
Rattan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 180 : (1992) 2 RCR(Criminal) 553 : (1993) 1 RCR(Criminal) 683
High Courts04 Aug 1992
Commissioner of Wealth-tax Vs Smt. Rajlaxmi
Punjab And Haryana At Chandigarh · (1993) 109 CTR 18 : (1993) 203 ITR 919
Wealth Tax Act, 1957 — Section 18(1), 18(5)