High Courts30 Jul 1992
U.B.Bukana, Assistant Marketing Manager, Gujarat Narmada Valley Fertilizer Co.Ltd.Amritsar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 665
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,624 of 4,611
High Courts30 Jul 1992Dismissed
Magan Lal Vs Suraj Parkash and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 612
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts30 Jul 1992Dismissed
Hindu College Vs N.D. Malhotra and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 40
Constitution of India, 1950 — Article 41
High Courts29 Jul 1992
Sarwan Singh Vs Gram Panchayat, Balad Kalan
Punjab And Haryana At Chandigarh · (1992) PLJ 532 : (1993) 1 RRR 540 : (1993) 1 RRR 314
High Courts29 Jul 1992Dismissed
Shiv Kumar and Another Vs Raja Ram
Punjab And Haryana At Chandigarh · (1992) 102 PLR 526
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1), 15(6), 7
High Courts29 Jul 1992
Duli Chand Verma Vs Mahender Singh Verma
Punjab And Haryana At Chandigarh · (1992) 102 PLR 539
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 4(3)
High Courts29 Jul 1992
Labh Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 133
High Courts29 Jul 1992Allowed
United India Insurance Co. Ltd. Vs Sarbjit Kaur and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 50
Motor Vehicles Act, 1988 — Section 95(2)(b)(i)
High Courts29 Jul 1992Allowed
United India Insurance Company Limited Vs Sarbjit Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 501
Motor Vehicles Act, 1939 — Section 95(2)
High Courts29 Jul 1992
United India Insurance Company Ltd. Vs Sarbjit Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 366
Motor Vehicles Act, 1988 — Section 95(2)(ii)
High Courts28 Jul 1992
Des Raj Sharma Vs B.M. Mittal, Accountant Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 529 : (1992) 102 PLR 528 : (1992) 2 RCR(Rent) 670
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5), 18A
High Courts28 Jul 1992Allowed
Balwinder Kaur Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (1994) 1 DMC 482
Hindu Marriage Act, 1955 — Section 13, 24
High Courts28 Jul 1992
Hanuman Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 LJR 36 : (1993) PLJ 134 : (1993) 2 RRR 141
High Courts28 Jul 1992Allowed
Ramesh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 DMC 9
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts28 Jul 1992
Israil Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 104
High Courts28 Jul 1992
Smt. Avta Saha Vs Canara Bank and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 303
Banking Regulation Act, 1949 — Section 10, 10(1)Constitution of India, 1950 — Article 14, 16, 226Contract Act, 1872 — Section 201
High Courts28 Jul 1992Dismissed
Ram Bhagat alias Bhagat Ram and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 704
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts27 Jul 1992Dismissed
Punjab State Electricity Board and Another Vs Sudesh Rani
Punjab And Haryana At Chandigarh · (1992) 102 PLR 541 : (1992) 2 RCR(Rent) 527
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 3East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(6)
High Courts27 Jul 1992
Commissioner of Income Tax Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (1992) 106 CTR 277 : (1993) 203 ITR 150
Banking Regulation Act, 1949 — Section 34ACompanies (Profits) Surtax Act, 1964 — Rule 1
High Courts27 Jul 1992
Sucha Singh Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 185 : (1992) 3 RCR(Criminal) 610