High Courts27 Jul 1992Allowed
Har Kaur Vs United India Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1993) 1 ACC 38 : (1993) ACJ 1193
Motor Vehicles Act, 1939 — Section 95(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,625 of 4,611
High Courts25 Jul 1992
Mrs. Sunita Gandhi Vs Mr. Upinder Gandhi
Punjab And Haryana At Chandigarh · (1993) 105 PLR 397
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115, 94Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts24 Jul 1992Dismissed
Smt. Veeran Wali Vs Sulakhan Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 623 : (1992) 2 RCR(Rent) 468
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 14
High Courts24 Jul 1992
Ram Piari Vs Punjab State Co-op. Milk Federation and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 360 : (1992) 102 PLR 581
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A
High Courts24 Jul 1992
Naresh Kumar Vs Smt. Sarla
Punjab And Haryana At Chandigarh · (1992) 2 DMC 398
Hindu Marriage Act, 1955 — Section 13, 13B(2)
High Courts24 Jul 1992Allowed
Dhan Singh and Others Vs PEPSU Road Transport Corpn.
Punjab And Haryana At Chandigarh · (1993) 1 ACC 3 : (1994) 68 FLR 329 : (1993) 1 LLJ 972 : (1993) 103 PLR 396
Workmens Compensation Act, 1923 — Section 2(1)
High Courts24 Jul 1992
Hira Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 85
High Courts24 Jul 1992
Subeg Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 113 : (1992) 3 Crimes 155 : (1992) 2 CurLJ 339 : (1992) 3 RCR(Criminal) 596
High Courts24 Jul 1992
Ram Piari Vs Punjab State Co-op. Milk Federation and Another
Punjab And Haryana At Chandigarh · (1992) ACJ 1100 : (1992) 102 PLR 494
Constitution of India, 1950 — Article 227, 227(1)Motor Vehicles Act, 1939 — Section 92A
High Courts23 Jul 1992Allowed
Smt. Inder Mohini and Others Vs Lakhvinder Pal Singh Duggal and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 469 : (1993) ACJ 214 : (1992) 102 PLR 488
Motor Vehicles Act, 1988 — Section 165
High Courts23 Jul 1992
Golden Chemical Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1992) 108 CTR 363 : (1993) 203 ITR 87 : (1993) 67 TAXMAN 366
Partnership Act, 1932 — Section 14, 55, 55(1)
High Courts23 Jul 1992
Krishna Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 107 : (1992) 3 Crimes 251 : (1992) 2 CurLJ 446 : (1992) 2 RCR(Criminal) 497 : (1994) 2 RRR 663 : (1992) 2 RRR 528
High Courts23 Jul 1992
Krishna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 107 : (1992) 3 Crimes 251 : (1992) 2 CurLJ 446 : (1994) 2 RRR 663 : (1992) 2 RRR 528
High Courts23 Jul 1992
Bhopal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 LJR 131 : (1993) PLJ 476 : (1994) 1 RRR 97
High Courts23 Jul 1992
Sardar Singh and another Vs Lachmi Bai
Punjab And Haryana At Chandigarh · (1992) 07 P&H CK 0007
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Jul 1992
Sarwan Singh Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 329 : (1992) 2 LJR 584 : (1992) PLJ 422 : (1993) 1 RRR 35
High Courts22 Jul 1992
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 93 : (1992) 2 RCR(Criminal) 459
High Courts22 Jul 1992
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 363
High Courts22 Jul 1992
Mustak Amhed Vs Shamlat Patti Sikhan
Punjab And Haryana At Chandigarh · (1992) PLJ 665 : (1993) 1 RRR 387
High Courts22 Jul 1992
Kishna Ram Vs Assistant Collector Ist Grade and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 697
Constitution of India, 1950 — Article 226, 227