High Courts12 Aug 1992Allowed
Faqir Chand Vs Faqir Singh and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 159
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,621 of 4,611
High Courts12 Aug 1992Allowed
Tilak Raj and Another Vs Rachhpal Singh
Punjab And Haryana At Chandigarh · (1993) ACJ 286 : (1993) 103 PLR 156
Motor Vehicles Act, 1939 — Section 95(2)
High Courts11 Aug 1992Allowed
Mahabir Parshad Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 725 : (1993) 3 RCR(Civil) 85 : (1993) 1 RCR(Civil) 753
Contempt of Courts Act, 1971 — Section 12Industrial Disputes Act, 1947 — Section 10(1), 33
High Courts11 Aug 1992
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 678
High Courts11 Aug 1992
Devinder Bangali Vs Inspector General of Prisons, Punjab and others
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 573
High Courts11 Aug 1992
Mahabir Prasad, Proprietor, M/s.Hissar Oil and General Mills Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (1993) CrLJ 1314 : (1993) 1 CurLJ 259 : (1993) 1 RCR(Criminal) 278 : (1993) 3 SCT 85 : (1993) 1 SCT 753
High Courts11 Aug 1992Dismissed
Sahib Singh and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 206
Evidence Act, 1872 — Section 65
High Courts10 Aug 1992
Bhalla and others /Respondents Vs Ram Singh and others /Petitioners.
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 674 : (1993) 2 RRR 107
High Courts10 Aug 1992
Raj Kumar Sharma Vs State of Haryana and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 51
Constitution of India, 1950 — Article 226
High Courts10 Aug 1992Allowed
Surjit Singh Sahni Vs Union Bank of India
Punjab And Haryana At Chandigarh · (1993) 103 PLR 262
Contempt of Courts Act, 1971 — Section 19, 2
High Courts07 Aug 1992Dismissed
Smt. Shanti Devi Vs Sh. Dass Kumar
Punjab And Haryana At Chandigarh · (1993) 103 PLR 254 : (1992) 2 RCR(Rent) 516
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 15(5)
High Courts07 Aug 1992Allowed
Bhim Sain Nardosh Kumar and Others Vs Raj Pal
Punjab And Haryana At Chandigarh · (1992) 102 PLR 683 : (1993) 1 RCR(Rent) 165
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13, 14, 15(4), 15(5)
High Courts07 Aug 1992
Karnail Singh and orthers Vs Sub Divisional Magistrate and others
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 183 : (1993) 1 RCR(Criminal) 680
High Courts07 Aug 1992
Prem Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 370 : (1992) 2 RCR(Criminal) 691
High Courts07 Aug 1992
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 192 : (1992) 2 RCR(Criminal) 548
High Courts07 Aug 1992
Karnail Singh Vs Sub Divisional Magistrate
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 183 : (1992) 2 RCR(Criminal) 526
High Courts07 Aug 1992
Munshi Ram Vs Haryana State
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 743 : (1993) 1 RCR(Criminal) 304
High Courts07 Aug 1992
Mohinder Singh Vs Gurnam Singh and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 755 : (1992) 2 RCR(Rent) 538
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts07 Aug 1992
Keshwa Nand Prop. Rahul Steel and Agro Industries Vs Panesar Steel and Agro Industries and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 188
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 20