High Courts18 Aug 1992
Sardara Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 199 : (1992) 2 RCR(Criminal) 585
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,620 of 4,611
High Courts17 Aug 1992Allowed
Gurjail Singh and Others Vs Land Acquisition Collector, Notified Area Committee
Punjab And Haryana At Chandigarh · (1993) 103 PLR 716
Land Acquisition Act, 1894 — Section 18
High Courts17 Aug 1992
Ajit Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1993) CivCC 737 : (1993) 1 CivCC 737 : (1993) 104 PLR 314 : (1992) 2 RCR(Rent) 541
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Aug 1992
Income Tax Officer Vs Mohinder Pal Ajay Kumar and Another
Punjab And Haryana At Chandigarh · (1993) 111 CTR 207 : (1993) 203 ITR 866
Income Tax Act, 1961 — Section 276C
High Courts17 Aug 1992Dismissed
State of Haryana Vs J.C. Sethi
Punjab And Haryana At Chandigarh · (1993) 103 PLR 334
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Stamp (Prevention of Under Valuation of Instruments) Rules, 1978 — Rule 5(1)
High Courts14 Aug 1992Allowed
Mangal Dass Vs Baldev Singh and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 137 : (1993) 1 RCR(Rent) 331
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts14 Aug 1992
R.L.Kakar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 51
High Courts14 Aug 1992
Sukhbir Singh Vs Mansa Ram and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 196 : (1993) 2 CivCC 196 : (1993) 103 PLR 149 : (1992) 2 RCR(Rent) 674
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 18, Order 5 Rule 19East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Aug 1992Allowed
Chhaju Ram and Another Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 754
Land Acquisition Act, 1894 — Section 18
High Courts14 Aug 1992Allowed
Balak Ram Vs Fateh Chand
Punjab And Haryana At Chandigarh · (1992) 102 PLR 646
Civil Procedure Code, 1908 (CPC) — Section 11 , 115
High Courts13 Aug 1992
Sukhdev Singh @ Sukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 112 : (1993) 1 RCR(Criminal) 452
High Courts13 Aug 1992
Hari Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 181
High Courts13 Aug 1992
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) PLJ 601 : (1993) 1 RRR 332
High Courts13 Aug 1992Dismissed
Narinder Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 42
High Courts13 Aug 1992
Pohla Singh alias Pohla Ram (died) Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 568 : (1992) PLJ 414 : (1993) 1 RRR 29
High Courts12 Aug 1992Dismissed
Pehlad Rai and Others Vs Raj Kumar Jain and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 627 : (1992) 2 RCR(Rent) 447
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts12 Aug 1992
Babu Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 441 : (1993) 3 RCR(Criminal) 725
High Courts12 Aug 1992
Usha Kiran and another Vs State U.T.Chandigarh and another
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 200 : (1992) 2 RCR(Criminal) 533
High Courts12 Aug 1992
Dalwinder Singh Vs Inspector General of Prisons
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 694
High Courts12 Aug 1992
Risal Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 179 : (1992) 2 RCR(Criminal) 522