High Courts28 Aug 1992
Raj Kumar Vs Ram Murti
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 358 : (1992) 2 RCR(Criminal) 566
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,618 of 4,611
High Courts28 Aug 1992
Lajjawanti and Others Vs Haryana Roadways
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 502 : (1993) 103 PLR 160
Workmens Compensation Act, 1923 — Section 4A
High Courts28 Aug 1992Allowed
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) ACJ 441
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts27 Aug 1992Allowed
Pishori Lal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1992) 102 PLR 659 : (1992) 2 RCR(Rent) 506
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 2
High Courts27 Aug 1992
M/s. Haryana Chlorochem Vs UCO Bank and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 139
Constitution of India, 1950 — Article 12, 14, 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 9(2)
High Courts27 Aug 1992Allowed
M.L. Gupta, Superintending Engineer, P.W.D. Irrigation Branch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 440
Punjab Service of Engineers (Class I) Public Works Department (Irrigation Branch) (Haryana Second Amendment) Rules, 1984 — Rule 12(6), 2(12)
High Courts27 Aug 1992Allowed
Ramesh K. Srivastava Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 48
Guru Nanak Dev University Regulation — Regulation 8Guru Nanak Dev University Rules — Rule 12, 34, 37, 38, 38(1)
High Courts26 Aug 1992Dismissed
Siri Ram Mehta Vs Harbans Lal Khosla
Punjab And Haryana At Chandigarh · (1993) 103 PLR 38 : (1992) 2 RCR(Rent) 539
East Punjab Urban Rent Restriction Act, 1949 — Section 15V, 9(1)
High Courts26 Aug 1992
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 208
High Courts26 Aug 1992
Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 Crimes 536 : (1994) 1 RCR(Criminal) 469
High Courts26 Aug 1992Dismissed
Shri G.D. Hans, Ex Sub Judge-Cum-Judicial Magistrate, 1st Class Vs Shri D.K. Syal
Punjab And Haryana At Chandigarh · (1993) 103 PLR 309 : (1993) 1 RCR(Rent) 429
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
High Courts26 Aug 1992Dismissed
Shri Sukhinder Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 476
Punjab Municipal Act, 1911 — Section 61(2)
High Courts26 Aug 1992Allowed
K.K. Rattan Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 378 : (1993) 103 PLR 741
Industrial Disputes Act, 1947 — Section 10, 14
High Courts25 Aug 1992
Shri Sanjeev Aggarwal Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 655
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts25 Aug 1992
State of Haryana Vs Jai Narain
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 334
High Courts25 Aug 1992
Major Singh, Inspector, SHO Vs Puran Chand
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 672 : (1993) 1 CurLJ 561 : (1993) 2 RCR(Criminal) 108
High Courts24 Aug 1992Allowed
Ramu Nath Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1992) 08 P&H CK 0121
High Courts24 Aug 1992
Sher Singh and Others Vs Mehma and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 751
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts24 Aug 1992Allowed
Gurcharan Singh Vs The Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 246
High Courts24 Aug 1992Allowed
Hardayal Singh and Others Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 DMC 234
Succession Act, 1925 — Section 74