High Courts02 Sept 1992
Chhota Singh, etc. Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1993 P&H 79
Civil Procedure Code, 1908 (CPC) — Section 149, 151, 152
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,617 of 4,611
High Courts01 Sept 1992
Moola Vs Smt. Ram Payari and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 360
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Tenancy Act, 1887 — Section 4, 6, 8
High Courts01 Sept 1992Dismissed
Atul Kumar Vs Bindu Kumar
Punjab And Haryana At Chandigarh · (1993) CivCC 299 : (1992) 2 DMC 553
Hindu Marriage Act, 1955 — Section 24
High Courts01 Sept 1992
Sanjiv Kumar Vs Savita Vij
Punjab And Haryana At Chandigarh · (1992) 2 DMC 549
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts01 Sept 1992
Inder Singh Vs Piara Singh and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 83 : (1993) 1 CivCC 629 : (1993) 103 PLR 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 96, Order 21 Rule 97, Order 21 Rule 99
High Courts01 Sept 1992
Prem Singh and others Vs Surta and others
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 608
High Courts01 Sept 1992Dismissed
Ram Singh and Others Vs Ashoka Iron Foundary and Others
Punjab And Haryana At Chandigarh · (1993) 1 LLJ 987 : (1993) 103 PLR 49
Trade Unions Act, 1926 — Section 18
High Courts01 Sept 1992Dismissed
Muni Lal Vs Yaspal Rai Parshotam Lal Soni
Punjab And Haryana At Chandigarh · (1993) 103 PLR 323 : (1993) 1 RCR(Rent) 403
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts01 Sept 1992Dismissed
Mukhtiar Singh Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 260
Civil Procedure Code, 1908 (CPC) — Section 115, 34Contract Act, 1872 — Section 128
High Courts01 Sept 1992Dismissed
Manmohan Singh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1993) 103 PLR 304
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28A
High Courts31 Aug 1992
Kuldeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 35
High Courts31 Aug 1992Dismissed
Nirmal Singh Vs Kuldip Raj
Punjab And Haryana At Chandigarh · (1992) 102 PLR 693 : (1992) 2 RCR(Rent) 483
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts31 Aug 1992Dismissed
Surjit Singh Vs Sh. Gian Singh Gandhi
Punjab And Haryana At Chandigarh · (1992) 102 PLR 673 : (1992) 2 RCR(Rent) 534
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts31 Aug 1992Dismissed
Sardar Gurdial Singh Vs The Union of India (UOI)
Punjab And Haryana At Chandigarh · (1993) 103 PLR 78
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 28A
High Courts31 Aug 1992
Commissioner of Wealth-tax Vs Vipin Kumar
Punjab And Haryana At Chandigarh · (1993) 111 CTR 52 : (1993) 203 ITR 941
Wealth Tax Act, 1957 — Section 5(1)
High Courts31 Aug 1992
Jita Ram and Others Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 291 : (1992) 2 RCR(Rent) 687
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13(3), 13(4), 15(5)Evidence Act, 1872 — Section 92
High Courts31 Aug 1992
Rajender Datt Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1993) CriLJ 1025 : (1993) 1 RCR(Criminal) 236
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 323, 325, 333, 353, 506
High Courts31 Aug 1992Dismissed
Surjit Singh Vs Jai Parkash Singh Bedi
Punjab And Haryana At Chandigarh · (1992) 08 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts28 Aug 1992Allowed
Mahavir Singh Sarpanch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 655
Punjab Gram Panchayat Act, 1952 — Section 102
High Courts28 Aug 1992
Ladu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 770 : (1993) 1 RCR(Criminal) 105