High Courts08 Sept 1992
Chandan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 1 : (1993) 1 RCR(Criminal) 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,616 of 4,611
High Courts08 Sept 1992
Tara Singh Jassal Vs Gurdial Singh Brar
Punjab And Haryana At Chandigarh · (1993) 103 PLR 257
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
High Courts08 Sept 1992Allowed
Virinder Kumar and Others Vs Punjab Mandi Board
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 138
Constitution of India, 1950 — Article 14, 16Payment of Bonus Act, 1965 — Section 8Punjab Agricultural Produce Markets Act, 1961 — Section 2(13), 3(13), 42
High Courts07 Sept 1992
Ujagar Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1992) 09 P&H CK 0120
High Courts07 Sept 1992
Girdhari Lal Vs Romal Singh and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts07 Sept 1992
Om Parkash alias Ommi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 328
High Courts07 Sept 1992
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 614 : (1993) 1 RCR(Criminal) 106
High Courts07 Sept 1992
Devkinandan and Others Vs Nawal Singh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 727
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Sept 1992Allowed
Jamna Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 407 : (1995) ACJ 94
Motor Vehicles Act, 1988 — Section 110A
High Courts07 Sept 1992Dismissed
Sub Inspector Ram Phool and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 196
Punjab Police Rules, 1934 — Rule 13.9, 19.20, 19.22
High Courts05 Sept 1992Dismissed
Mohinder Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1994) 1 DMC 163
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts04 Sept 1992Dismissed
Jit Singh Vs Bhupinder Pal and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 263
High Courts04 Sept 1992
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 70 : (1993) 1 RRR 423
High Courts04 Sept 1992
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 186
High Courts04 Sept 1992
Punjab United Forge Ltd. (In Liquidation) Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1993) 76 CompCas 660 : (1993) 103 PLR 75
Companies Act, 1956 — Section 529(2)
High Courts03 Sept 1992
Yashpal alleged to be Billu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 400
High Courts03 Sept 1992
Karam Singh Vs Collector, Kurukshetra & Ors.
Punjab And Haryana At Chandigarh · (1993) 2 LJR 181 : (1993) PLJ 269 : (1993) 1 RRR 199
High Courts03 Sept 1992
Ravinder Singh Vs Karam Chand, Prop.Pawan Engg.Works
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 156 : (1984) 1 DCR 368 : (1993) 1 RCR(Criminal) 672
High Courts02 Sept 1992
Faqir Singh Vs Sarwati Devi
Punjab And Haryana At Chandigarh · (1992) PLJ 554 : (1993) 1 RRR 347
High Courts02 Sept 1992
Rattan Singh Vs Commissioner, Ambala Division, Ambala
Punjab And Haryana At Chandigarh · (1994) 1 LJR 75 : (1993) PLJ 667 : (1993) 1 RRR 223