High Courts14 Sept 1992Dismissed
Indian Overseas Bank Vs Bagrian Shoes Ltd. and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 301
Civil Procedure Code, 1908 (CPC) — Section 16, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,615 of 4,611
High Courts11 Sept 1992
Sukhdev Singh Ex.-Field Assistant Markfed Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 104 : (1993) 1 RCR(Criminal) 306
High Courts11 Sept 1992
Seven Seas Education Society Vs The Haryana Urban Development Authority and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 71 : (1993) 105 PLR 735
Constitution of India, 1950 — Article 14, 226
High Courts11 Sept 1992
Raghbir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 738 : (1993) 1 RCR(Criminal) 111
High Courts11 Sept 1992
Mohinder Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 631 : (1993) 3 RCR(Criminal) 254
High Courts11 Sept 1992Dismissed
Onkar Singh Vs Kapur Singh and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 459
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts11 Sept 1992
Court on its own motion Vs Smt. Kailash Rani
Punjab And Haryana At Chandigarh · (1993) CriLJ 2109 : (1993) 2 ILR (P&H) 391 : (1993) 1 RCR(Criminal) 661
Penal Code, 1860 (IPC) — Section 406, 420, 431, 432, 468
High Courts10 Sept 1992
Onkar Singh Vs Angrez Singh and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 134 : (1993) 103 PLR 541
Advocates Act, 1961 — Section 29, 30, 33Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9
High Courts10 Sept 1992
Shiv Darshan Singla Vs Sham Lal
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 676
High Courts10 Sept 1992
ASI Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 89 : (1993) 1 RCR(Criminal) 315 : (1993) 2 SCT 11
High Courts10 Sept 1992
Harphool Singh @ Phoola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 749 : (1993) 1 RCR(Criminal) 178
High Courts10 Sept 1992
Amar Nath Singla Vs Savinder Singh
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 668 : (1993) 1 RCR(Criminal) 134
High Courts10 Sept 1992
Krishan Kumar Vs Sunil Kumari
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 653 : (1992) 2 RCR(Criminal) 686
High Courts10 Sept 1992Allowed
Smt. Raghubir Kaur and Others Vs Som Dutt and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 252 : (1993) ACJ 671 : (1993) 103 PLR 491
Motor Vehicles Act, 1939 — Section 110A
High Courts10 Sept 1992Allowed
The Punjab Kashmir Finance Pvt. Ltd. Vs State
Punjab And Haryana At Chandigarh · (1993) CriLJ 498
Criminal Procedure Code, 1973 (CrPC) — Section 454Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 60(3), 63(3), 8
High Courts09 Sept 1992Dismissed
Ceramics India Vs Haryana Steel and Alloys Ltd.
Punjab And Haryana At Chandigarh · (1995) 83 CompCas 737
Companies Act, 1956 — Section 433
High Courts09 Sept 1992
Harjeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 235
High Courts09 Sept 1992
Raja Ram Vs Surinder Singh alias Bona
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 118
High Courts08 Sept 1992Dismissed
Vikash Kumar Vs Bharti
Punjab And Haryana At Chandigarh · (1993) 1 DMC 133 : (1993) 2 RCR(Criminal) 402
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 1992
K.K. Mittal and Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 108 CTR 427 : (1993) 203 ITR 201
Constitution of India, 1950 — Article 226Haryana Liquor Licence Rules, 1970 — Rule 38, 38(15)Income Tax Act, 1961 — Section 206C, 44AC, 44C