High Courts24 Sept 1992Allowed
Neelam Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 117
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,613 of 4,611
High Courts24 Sept 1992Dismissed
Balwan Singh Vs Indro
Punjab And Haryana At Chandigarh · (1994) 1 DMC 250
Hindu Marriage Act, 1955 — Section 13
High Courts23 Sept 1992Dismissed
Jagdev Singh and Others Vs Sardarni Prem Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 68
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Hindu Succession Act, 1956 — Section 14(1) , 14(2)Limitation (Amendment) Act, 1963 — Article 61, 27
High Courts23 Sept 1992
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 663 : (1993) 1 Crimes 1082 : (1993) 1 RCR(Criminal) 284
High Courts23 Sept 1992
Niku Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 290
High Courts22 Sept 1992Dismissed
Anil Kumar Vs The General Public and Others
Punjab And Haryana At Chandigarh · (1992) 09 P&H CK 0013
Succession Act, 1925 — Section 1, 2, 3 , 372
High Courts22 Sept 1992
Prabhu Dayal Vs Bahadur and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 758
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts21 Sept 1992
Vishnu Bhagwan Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1993) 3 LJR 153 : (1993) PLJ 579 : (1993) 2 RRR 593
High Courts21 Sept 1992Dismissed
Karni Singh Vs Santo
Punjab And Haryana At Chandigarh · (1993) 1 DMC 257
Hindu Marriage Act, 1955 — Section 13, 24
High Courts20 Sept 1992Dismissed
The State of Punjab Vs V.K. Sood
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 315 : (1993) 103 PLR 615
Arbitration Act, 1940 — Section 30
High Courts18 Sept 1992Allowed
Ram Kishan and Another Vs Ganesh Dutt Jindal and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 467 : (1992) 2 RCR(Rent) 697 : (1993) 2 RCR(Rent) 144
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15.5
High Courts18 Sept 1992Allowed
Major Ram Singh (Retd.) Vs Saint Soldiers International School (Regd.) and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 114 : (1992) 2 RCR(Rent) 683
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 2
High Courts18 Sept 1992Allowed
Pala Ram and Another Vs Om Dutt
Punjab And Haryana At Chandigarh · (1993) 103 PLR 526 : (1993) 1 RCR(Rent) 472 : (1993) 1 RCR(Rent) 395
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts18 Sept 1992
Baljeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) PLJ 632 : (1992) 2 RRR 609
High Courts18 Sept 1992
Ramesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 339
High Courts18 Sept 1992Dismissed
Sher Singh Vs Baljit Singh and Another
Punjab And Haryana At Chandigarh · (1993) 1 DMC 110 : (1993) 1 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts18 Sept 1992Dismissed
Gurcharan Singh Vs Raj Krishan
Punjab And Haryana At Chandigarh · (1992) 09 P&H CK 0003
High Courts17 Sept 1992Dismissed
Jaswant Singh Vs Karam Singh
Punjab And Haryana At Chandigarh · (1993) CivCC 336 : (1993) 103 PLR 145
Specific Relief Act, 1963 — Section 16
High Courts17 Sept 1992
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 196
High Courts17 Sept 1992Dismissed
Gajja Singh Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 325 : (1993) 103 PLR 496
Specific Relief Act, 1963 — Section 38