High Courts15 Oct 1992Dismissed
Pritam Kaur Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1994) 1 DMC 452
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,611 of 4,611
High Courts15 Oct 1992
Vijay Chopra Vs Haryana Urban Development Authority, S.C.O.841, Mani Majra
Punjab And Haryana At Chandigarh · (1993) PLJ 43 : (1993) 1 RRR 278
High Courts15 Oct 1992
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 608
High Courts15 Oct 1992
Jeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 742 : (1993) 1 RCR(Criminal) 477
High Courts15 Oct 1992
Mukhtiar Singh Vs Bal Mukand, M.L.A.
Punjab And Haryana At Chandigarh · AIR 1994 P&H 125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 2Conduct of Elections Rules, 1961 — Rule 12 , 94(A)Representation of the People Act, 1951 — Section 100(1), 100(2), 101, 117, 118
High Courts14 Oct 1992Allowed
Om Pati Vs Sub-Divisional Magistrate/Illaqa Magistrate being prescribed Authority
Punjab And Haryana At Chandigarh · (1993) 103 PLR 743
High Courts14 Oct 1992
Jasvir Singh Vs Registrar, Cooperative Societies, Punjab and ors.
Punjab And Haryana At Chandigarh · (1993) 3 LJR 403 : (1992) PLJ 619 : (1993) 1 RRR 105
High Courts14 Oct 1992Allowed
Kay Jay Autu Pvt. Ltd. Vs Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1993) 2 LLJ 119 : (1993) 103 PLR 537
High Courts14 Oct 1992Allowed
Bachittar Singh Vs The Chairman, Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1992) 10 P&H CK 0004
Constitution of India, 1950 — Article 14, 226, 91(1)Electricity (Supply) Act, 1948 — Section 30 , 76Electricity Act, 1910 — Section 52
High Courts12 Oct 1992
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 108 : (1993) 1 Crimes 717 : (1993) 1 RCR(Criminal) 471
High Courts12 Oct 1992Dismissed
Jullundur Motors and Others Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1993) 104 PLR 33
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts12 Oct 1992
State of Punjab and Others Vs A.V. Unnikrishanan and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 251
High Courts01 Oct 1992Allowed
Rita Khanna Vs R.S. Traders and Another
Punjab And Haryana At Chandigarh · (1993) 2 CivCC 488 : (1996) 85 CompCas 446 : (1993) 104 PLR 113 : (1993) 2 RCR(Criminal) 122
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Oct 1992
Parkash and anr Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 612 : (1993) 2 RCR(Criminal) 125
High Courts01 Oct 1992
Jasbir Singh Walia Vs Amrit Kaur Walia
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 757 : (1993) 1 RCR(Criminal) 177
High Courts30 Sept 1992Dismissed
Workmen of Nangal Fertilizer Corporation of India Vs The Management of the Fertilizer Corporation of India (Nangal Unit)
Punjab And Haryana At Chandigarh · (1993) 103 PLR 288
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 17, 17(2)
High Courts30 Sept 1992Dismissed
Major Bishan Dass Vs Santosh Pawa
Punjab And Haryana At Chandigarh · (1993) 1 DMC 76
Hindu Marriage Act, 1955 — Section 13
High Courts30 Sept 1992
Sh. Lekhraj Manek Chand Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1993) 203 ITR 336
Wealth Tax Act, 1957 — Section 15, 18(1)
High Courts30 Sept 1992Dismissed
Jia Lal Vs Vidya Parkash Dhir
Punjab And Haryana At Chandigarh · (1993) 103 PLR 574
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts30 Sept 1992Allowed
State of Punjab Vs Dhillon Transport Co. and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 593
Motor Vehicles Act, 1939 — Section 103(3)